Supreme Court - Daily Orders
Adobe Systems Software Ireland Ltd. vs Asstt. Director Of Income Tax ... on 20 October, 2016
ITEM NO.69 REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Civil Appeal No(s). 3112/2016
ADOBE SYSTEMS SOFTWARE IRELAND LTD. Appellant(s)
VERSUS
ASSTT. DIRECTOR OF INCOME TAX (INTERNATINOAL TAXATION), CIRCLE (1),
NEW DELHI Respondent(s)
WITH
C.A. No. 3113/2016
C.A. No. 3114/2016
(With Interim Relief and Office Report)
Date : 20/10/2016 This appeal was called on for hearing today.
For Appellant(s) Mr.S.S.Tomar,Adv.
Mr. Anil Kumar Gautam,Adv.
For Respondent(s) Mr.Harish Pandey,adv.
Mr.Raghuvendra Mishra,Adv.
Mrs. Anil Katiyar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the parties may file the statement of case within the statutory period. List the matters before the Hon'ble Court as per rules after expiry of that period.
Signature Not Verified(M V RAMESH) Digitally signed by SUSHMA KUMARI Registrar BAJAJ SB Date: 2016.10.20 16:23:13 TLT Reason: