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Union of India - Section

Section 1 in The National Dope Testing Laboratory (Service, Administrative & Financial) Bye-Laws, 2009

1. Short title and Commencement.

- (i) These bye-laws shall be called the National Dope Testing Laboratory (Service, Administrative & Financial) Bye-Laws, 2009.
(ii)These shall be deemed to have come into force with effect from 5th January 2009.