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[Cites 1, Cited by 1]

Central Information Commission

Mr.Sanjay Juneja vs State Bank Of Patiala on 5 February, 2010

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                                 Central Information Commission
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                                       (Ph:  011­2616 0943)
                                            *****
                                                                   No.CIC/SM/C/2009/001165


                                                                                                    
                                                                     Dated:   5 February 2010



Name of the Complainant                    :      Shri Sanjay Juneja
                                                  C/o. R.K. Industries,
                                                  Fazilka Road, Jalalabad (W),
                                                  Distt - Ferozepur, Punjab.


Name of the Public Authority               :      The Central Public Information Officer
                                                  State Bank of Patiala,
                                                  Region II, Lakshay Building,
                                                  Amrik Singh Road, Bathinda.


                                                  The First Appellate Authority
                                                  State Bank of Patiala,
                                                  Region II, Lakshay Building,
                                                  Amrik Singh Road, Bathinda.

                                               ORDER

Background:

Shri Sanjay Juneja of Ferozepur, Punjab filed an RTI application with the  CPIO of State Bank of Patiala, Bathinda, on 6 July 2009.  The PIO replied to his  RTI­application   vide   his   letter   dated   24   July   2009.       Not   satisfied   with   the  information   supplied   by   the   CPIO,   the   Applicant   approached   the   Central  Information Commission in a complaint whereas he was required to approach  the first Appellate Authority in an appeal.   Decision:
2. On going through the complaint, it was observed that the Appellant did  not utilize the channel of first Appellate Authority. The Commission has decided  to   treat  this  application  as  a  first  appeal  and  to   remand  this  appeal  to   first  Appellate Authority, State Bank of Patiala, Bathinda, who is directed to dispose  of the appeal of Shri Sanjay Juneja within twenty working days from the date of  receipt   of   this   decision,   under   intimation   to   Shri   Vijay   Bhalla,   Assistant  Registrar, Central Information Commission. If the Complainant is not satisfied  with the orders of the first  Appellate Authority, he/she  will be free to move a  second appeal before us as per Sec 19 (3) of the Right to Information (RTI) Act.
3. The Commission ordered accordingly.

(Satyananda Mishra) Information Commissioner Authenticated true copy:

(Vijay Bhalla) Assistant Registrar Cc:
1.   Shri Sanjay Juneja, C/o. R.K. Industries, Fazilka Road, Jalalabad (W), Distt - Ferozepur,  Punjab.
2.   The Central Public Information Officer, State Bank of Patiala, Region II, Lakshay Building,  Amrik Singh Road, Bathinda.
3.   The First Appellate Authority, State Bank of Patiala, Region II, Lakshay Building, Amrik  Singh Road, Bathinda.