Section 2(1)(b) in The Maharashtra Self-Financed Schools (Establishment and Regulation) Act, 2012

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State of Maharashtra - Subsection

Section 2(1)(b) in The Maharashtra Self-Financed Schools (Establishment and Regulation) Act, 2012

(b)"Director",-

(i)in relation to primary education, means the Director of Education (Primary Education);

(ii)in relation to secondary or higher secondary education means, the Director of Education (Secondary and Higher Secondary Education);