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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(1)(d) in New Town, Kolkata Development Authority Act, 2007

(d)require the owner of any premises or part thereof by a notice, in writing, to pit up it plate showing the number or the sub-number of such premises or part of such premises, determined under clause (c), in such position and manner as may be specified in the notice.