Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 28 in The Maharashtra Warehouses Act, 1960 28. Prohibition of unlicensed weighers, samplers and graders. - No person who is not licensed under this Chapter shall work as, or hold himself out as, a weigher, sampler or grader.
