Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 117 in The Calcutta Port Rules, 1943 117. Restrictions on straw boats. - No fires or smoking or naked lights shall be permitted on any vessel carrying straw within 500 ft'. of the high water line of the Budge Budge Petroleum Depot,
