Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 6 in The Orissa Panchayat Samiti (Conduct of Business) Rules, 1969 6. The agenda for the meeting shall be prepared by the Block Development Officer in consultation with the Chairman of the Samiti.
