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State of Punjab - Section

Section 6 in Punjab Urban Planning and Development Building Rules, 2018

6. Preparation of building plans of Government Departments.

- The Government Departments intending to erect or re-erect building shall get their building plans prepared from the Department of Architecture of State Government/ Central Government conforming to these building rules and shall issue a certificate specifying that the provisions of these building rules have been followed in all respects. Such plans shall be submitted to the Competent Authority for information and record before commencement of erection or re-erection of the building.However, if the building plans are prepared by Private Architect or Civil Engineer, the same shall be submitted to Competent Authority for approval.