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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Chattisgarh - Subsection

Section 21(b) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

(b)the date, time and place for scrutiny of nominations, and such date, shall be the day next following the last date appointed for making nominations, or if that day is a public holiday, the next succeeding day which is not a public holiday;