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[Cites 0, Cited by 0] [Section 385E] [Entire Act]

State of West Bengal - Subsection

Section 385E(1) in West Bengal Municipal Act, 1993

(1)When the whole of an industrial township is constituted to be a municipal area, the industrial township shall cease to exist and the properties, funds and other assets vested in the Industrial Township Authority and all the rights and liabilities of the Industrial Township Authority shall vest in, and shall devolve on, the Municipality.