Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 15 in Bihar Dresser Cadre Rules, 2014 15. Reservation. - It will be essential to comply the provisions of the Reservation Act of the Government and reservation roster for direct recruitment as well as promotion, issued by the Government from time to time.
