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[Section 18]
[Entire Act]
State of Punjab - Subsection
Section 18(1) in The Chandigarh University Act, 2012
| (i) | the Vice-Chancellor ; | .. Chairperson |
| (ii) | the Dean Academic Affairs ; | .. Member |
| (iii) | the Registrar of the University ; | .. Member |
| (iv) | two persons nominated by the Trust out of whomone shall be a financial expert ; and | .. Members |
| (v) | the Chief Finance and Accounts Officer. | .. Member Secretary |