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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(8)(i) in First Statutes of the Jai Narayan Vyas University Jodhpur

(i)Graduates of the University of Jodhpur of three year's standing and upwards (counted from the date of passing), that have taken their degree at a convocation or in absentia.