Allahabad High Court
Arun Kumar Khandelwal,Aonla,Bareilly ... vs Commissioner Of Income Tax, Bareilly & ... on 13 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- REVIEW PETITION DEFECTIVE No. - 284 of 2010 Petitioner :- Arun Kumar KhandeIwaI,AonIa,Bareilly ( Itxa 20/2007 ) Respondent :- Commissioner Of Income Tax, Bareilly & Anr. Petitioner Counsel :- Raj Bali Shukla Hon'ble Devi Prasad Singh,J.
Hon'ble Dr. Satish Chandra J. List before appropriate Bench in the next cause list. Order Date :- 13.7.2010 Madhu