Section 13(viii) in The U.P. Electricity Supply (Consumers) Regulations, 1984
(viii)Where high voltage installation and equipment including neon signs, X-ray apparatus, etc. are to be connected, the consumer must submit to the Electrical Inspector the Manufacturers' Test Certificate for the high voltage apparatus and must arrange for the Electrical Inspector to inspect and test the installation and issue a certificate in writing of his having passed the high voltage installation and apparatus for connection to the Board's mains.
