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Kerala High Court

Jayaprakash J vs Kerala State Road Transport ... on 28 October, 2019

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

    MONDAY, THE 28TH DAY OF OCTOBER 2019 / 6TH KARTHIKA, 1941

                      WP(C).No.28668 OF 2019(G)


PETITIONERS:

      1        JAYAPRAKASH J.,
               AGED 56 YEARS
               S/O.JANARDHANAN PILLAI, RTD. DRIVER,
               KSRTC ATTINGAL DEPOT AND RESIDING AT PRIYANKA,
               PAIVELIKONAM, VETTIYARA P.O., NAVAIKULAM,
               TRIVANDRUM DIST. (PF A/C NO.49162).

      2        JOY M.,
               AGED 56 YEARS
               S/O.MADHAVAN, RTD. DRIVER, KSRTC ATINGAL DEPOT AND
               RESIDING AT ROADVILA VEEDU,
               PALAYAMKUNNU P.O. - 695 146,
               TRIVANDRUM DIST. (PF A/C NO.47273).

      3        BHARGAVAN G.,
               AGED 56 YEARS
               S/O.BALAKRISHNAN, RTD. DRIVER KSRTC ATTINGAL DEPOT
               AND RESIDING AT KALLUVETTANVILA, KOTTAKKARAM,
               PARIPPILLY P.O. - 691 574,
               KOLLAM DIST. (PF A/C NO.45828).

               BY ADVS.
               SRI.T.P.PRADEEP
               SRI.S.SREEDEV
               SRI.P.K.SATHEESH KUMAR
               SMT.NITHYA VIJAYAN
               SMT.MINI KUMARI M.V.

RESPONDENTS:

      1        KERALA STATE ROAD TRANSPORT CORPORATION,
               REPRESENTED BY THE MANAGING DIRECTOR, KSRTC,
               TRANSPORT BHAVAN, FORT P.O.,
               THIRUVANANTHAPURAM - 695 023.

      2        THE MANAGING DIRECTOR,
               KERALA STATE ROAD TRANSPORT CORPORATION,
               CHIEF OFFICE, TRANSPORT BHAVAN, FORT P.O.,
               THIRUVANANTHAPURAM - 695023.
 WP(C).No.28668 OF 2019

                                2

       3      THE DISTRICT TRANSPORT OFFICER,
              KERALA STATE ROAD TRANSPORT CORPORATION,
              ATTINGAL DEPOT - 695 101, TRIVANDRUM DIST.



              ADV. SRI.T P SAJAN, SC FOR KSRTC
              ADV. SMT.SHEEJA C S, SR. GOVT. PLEADER

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.10.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.28668 OF 2019

                                      3




                                JUDGMENT

The petitioners, retired employees of the KSRTC approached this Court on account of the delay in disbursing all Pensionary benefits including DCRG, CVP, Terminal Leave Surrender, Staff Welfare Fund etc. with Bank interest from the date of their retirement and regular monthly pension with arrears. They retired from the Attingal Depot of the KSRTC.

2. In the light of the facts and circumstances, the competent among the respondents shall disburse the pensionary benefits to the petitioners, within a period of ten weeks.

The writ petition is disposed of as above.

Sd/-

A.MUHAMED MUSTAQUE NP JUDGE WP(C).No.28668 OF 2019 4 APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE MEMORANDUM DATED 29/06/2019 ISSUED TO THE FIRST PETITIONER BY THE 3RD RESPONDENT.
EXHIBIT P1 A TRUE COPY OF THE MEMORANDUM DATED 30/07/2019 ISSUED TO THE SECOND PETITIONER BY THE 3RD RESPONDENT.
EXHIBIT P1 B TRUE COPY OF THE MEMORANDUM DATED 30/07/2019 ISSUED TO THE THIRD PETITIONER BY THE 3RD RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE JUDGMENT IN WA NO.289/2001 DATED 20/11/2002.
RESPONDENT'S/S EXHIBITS: NIL //TRUE COPY// CA TO JUDGE