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[Cites 0, Cited by 0] [Section 84(7)] [Section 84] [Entire Act]

State of Jharkhand - Subsection

Section 84(7)(b) in Jharkhand Panchayat Raj Act, 2001

(b)Every Gram Panchayat shall have the power to spend such sum as it considers proper for implementation of the objectives of this Act;