Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(4)(a) in Bihar Private Universities Act, 2013

(a)financial liability soundness and assets of the sponsoring body and its ability to set up the infrastructure of the proposed University;