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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Assam - Subsection

Section 67(1)(b) in Sonowal Kachari Autonomous Council Act, 2005

(b)ail public roads which have bee n constructed arid maintained out of the General Council Fund and stones and other materials thereof and also trees, erections, material implements and things provided for such roads ;