Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 651 in The General Rules (Civil), 1957

651. Responsibility for custody of seals.

- The Munsarim of every court shall be responsible for the safe custody and proper use of endorsement and other seals used in the various departments.