Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31A] [Entire Act] State of Andhra Pradesh - Subsection Section 31A(19) in Andhra Pradesh Co-Operative Societies Act, 1964 (19)give information on the affairs of the society to the supervisory council, the Registrar, financing bank and the federal society to which the society is affiliated;