Section 7(2)(f) in The Indian Council Of World Affairs Act, 2001
(f)seven members, who are representatives (of which at least two shall be the Vice-Chancellors) of Universities or research institutions of higher learning from amongst experts in the fields of history, economics and other social sciences [to be nominated, in the first instance by the Council constituted under sub-section (1) and thereafter by the Council constituted under this sub-section] [Substituted by [to be nominated by the Council] Indian Council of World Affairs (Amendment) Act, 2003(5 of 2004) ]