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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(2) in The M.P. Housing Board Regulations, 1977

(2)The power to grant leave in respect of the officers and servants mentioned in column (2) of the schedule below shall vest in the authorities specified in the corresponding entries in column (3) thereof.