Allahabad High Court
Smt. Urmila Mishra vs Ram Gopal Yadav 4 Others on 6 May, 2025
Author: Pankaj Bhatia
Bench: Pankaj Bhatia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2025:AHC-LKO:26351 Court No. - 6 Case :- MATTERS UNDER ARTICLE 227 No. - 2633 of 2025 Petitioner :- Smt. Urmila Mishra Respondent :- Ram Gopal Yadav 4 Others Counsel for Petitioner :- Badri Prasad Singh,Nitin Padmesh Mishra Hon'ble Pankaj Bhatia,J.
The counsel for the petitioner seeks to withdraw the writ petition with the liberty to avail the appropriate remedy.
The writ petition is dismissed as withdrawn.
Order Date :- 6.5.2025 VNP/-