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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1)(VII) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(VII)institute and award fellowships, scholarships, prizes and such other awards for recognition of merit as the University may deem fit;