Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 473] [Entire Act] State of Assam - Subsection Section 473(1) in The Assam Excise Rules, 2016 (1)Immediately on arrival of a consignment at the bonded warehouse the officer-in-charge shall open the consignment and enter in the stock register maintained for the purpose.