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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(h) in Andhra Pradesh Allopathic Private Medical Care Establishments (Registration and Regulation) Rules, 2007

(h)If no appeal is filed against the decision of the Registering Authority in the prescribed period (i.e) within 30 days from the date of receipt of the order, the orders of the Registering Authority stands final.