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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

NCT Delhi - Subsection

Section 76(1)(g) in Delhi Co-operative Societies Act, 1972

(g)an order made by the Registrar under section 57 apportioning the costs of an enquiry held under section 55 or an inspection made under section 56;