Bombay High Court
Pr.Commissioner Of Income Tax, ... vs Spanco Ltd on 3 September, 2018
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 488 OF 2016
Pr.commissioner Of Income Tax, Central-1 ....Appellants
V/S
Spanco Ltd ....Respondent
CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 3rd September, 2018 P.C. :
Due to paucity of time the matter is adjourned TO 10/09/2018. Ad-interim relief if any to continue till then. Stand over to 10/09/2018.
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