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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(xvii) in Poona University Act, 1974

(xvii)[ provision for reservation of adequate number of posts -of Teachers, officers and other employees of the University and of the affiliated Colleges, and recognised, Institutions, for members of the Scheduled Castes and Scheduled Tribes] [Inserted by Maharashtra 32 of 1978, s. 8.];