Gujarat High Court
Saraspur Nagrik Co-Operative Bank Ltd vs Desert Storm Chem Pvt.Limited & 7 on 6 April, 2015
Author: Sonia Gokani
Bench: Sonia Gokani
C/SCA/2661/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 2661 of 2015
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SARASPUR NAGRIK CO-OPERATIVE BANK LTD. 1, DARSHAN SOCIETY,
NAVRANGPURA, AHMEDABAD-9....Petitioner(s)
Versus
DESERT STORM CHEM PVT.LIMITED & 7....Respondent(s)
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Appearance:
MR BHARAT JANI, ADVOCATE for the Petitioner(s) No. 1
MR ASHISH H SHAH, ADVOCATE for the Respondent(s) No. 3 , 7.1 - 7.3
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CORAM: HONOURABLE MS JUSTICE SONIA
GOKANI
Date : 06/04/2015
ORAL ORDER
To be placed before the appropriate Bench after obtaining necessary orders from Honourable the Chief Justice.
(MS SONIA GOKANI, J.) Aakar Page 1 of 1