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Gujarat High Court

Saraspur Nagrik Co-Operative Bank Ltd vs Desert Storm Chem Pvt.Limited & 7 on 6 April, 2015

Author: Sonia Gokani

Bench: Sonia Gokani

         C/SCA/2661/2015                                ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            SPECIAL CIVIL APPLICATION NO. 2661 of 2015

================================================================
 SARASPUR NAGRIK CO-OPERATIVE BANK LTD. 1, DARSHAN SOCIETY,
          NAVRANGPURA, AHMEDABAD-9....Petitioner(s)
                         Versus
      DESERT STORM CHEM PVT.LIMITED & 7....Respondent(s)
================================================================
Appearance:
MR BHARAT JANI, ADVOCATE for the Petitioner(s) No. 1
MR ASHISH H SHAH, ADVOCATE for the Respondent(s) No. 3 , 7.1 - 7.3
================================================================

        CORAM: HONOURABLE MS JUSTICE SONIA
               GOKANI

                           Date : 06/04/2015


                            ORAL ORDER

  To   be   placed   before   the   appropriate   Bench  after obtaining necessary orders from Honourable the  Chief Justice.

(MS SONIA GOKANI, J.) Aakar Page 1 of 1