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[Cites 0, Cited by 0] [Section 269(1)] [Section 269] [Entire Act]

State of Bihar - Subsection

Section 269(1)(h) in The Bihar Municipal Act, 2007

(h)build or dig, or cause to be built or dug, grave or vault in any burial ground in any line, not marked out for such purpose by or under the order of the Chief Municipal Officer,