Orissa High Court
National Insurance Company Ltd vs Harman Bara And Others on 5 May, 2022
Author: B. P. Routray
Bench: B. P. Routray
IN THE HIGH COURT OF ORISSA AT CUTTACK
MACA No.54 of 2022
National Insurance Company Ltd. .... Appellant
Mr.G.P.Dutta, Advocate
-versus-
Harman Bara and others .... Respondents
CORAM:
JUSTICE B. P. ROUTRAY
ORDER
05.5.2022 Order No.
2. 1. Issue notice on the question of admission for which requisites shall be filed within seven days.
2. List on 22nd August, 2022.
( B.P. Routray) Judge C.R.Biswal