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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(1) in The Rajasthan Administrative Service Rules, 1954

(1)The examination shall be conducted by the Commission and in accordance with the syllabus prescribed in. Schedule III;Provided that the syllabus may be revised by Government from time to time as it may deem fit in consultation with the Commission.