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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2)(ii) in The Orissa Universities (Non-teaching employees) Revised Scales of Pay Rules, 2009

(ii)"present scale" in relation to any post/grade specified in Column (2) of the First Schedule means the scale of pay specified against that post in Column (5) thereof;