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[Cites 0, Cited by 0] [Section 7(12)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(12)(b) in West Bengal Municipal Employees' (Classification, Control, Appeal and Conduct) Rules, 2010

(b)give him a notice stating the punishment proposed and the grounds therefor and calling upon him to submit within a specified time such representation as he may wish to make on the punishment proposed but only on the basis of the evidence adduced during the inquiry.