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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(b) in The Petroleum and Natural Gas Regulatory Board (Authorizing Entities to Lay, Build, Operate or Expand Petroleum and Petroleum Products Pipelines) Regulations, 2010

(b)Board may web-host details of the proposed dedicated pipeline seeking comments of general public with a view to ascertain whether instead of a dedicated pipeline, the public interest would be better served if a petroleum and petroleum products pipeline is laid built operated or expanded;