Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 662] [Entire Act] State of Uttar Pradesh - Subsection Section 662(b) in Rules under the United Provinces Excise Act, 1910 (b)private individuals up to the limit of retail sale without pass or permit, or in larger quantities in accordance with paragraphs 667 and 668.