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[Cites 0, Cited by 0] [Section 95(2A)] [Section 95] [Entire Act]

State of Karnataka - Subsection

Section 95(2A)(vii) in Karnataka Land Revenue Act, 1964

(vii)or building is abutting to neighbouring property, storm water drains, tank bed areas, river course or beds and canals or below the high tension electric line;