Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 166 in Assam Excise Rules, 1945 166. Import of bhang. - Bhang may be imported from a licensed wholesale warehouse in Bengal, Bihar, Orissa, the United Provinces and from such other places as may be selected from time to time by the Excise Commissioner, on payment of duty by a licensed retail vendor.
