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State of Madhya Pradesh - Section

Section 47 in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

47. Ballot Box.

- Every ballot box shall subject to general or special order of the District Election Officer, be of such design that ballot papers can be inserted therein but cannot be withdrawn therefrom without the box being unlocked and the seals being broken.