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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the State Special Branch) Rules, 2013

(1)There shall be three categories of posts as specified in Schedule-I, to be held on tenure basis or as the Government may sanction from time to time.