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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(2) in The M.P. Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(2)The canteen shall not be situated within 15.2 metres of any latrine, urinal or any other source of dust.