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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(b) in U.P. Cinemas (Regulation) Act, 1955

(b)adequate precautions have been taken in the place, in respect of which the licence is to be given, to provide for the safety of persons attending exhibitions therein:
(bb)[ ***] [Omitted by U.P. Act No. 7 of 2018, dated 5.1.2018.]