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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(b) in The U.P. Cotton Ginning and Pressing Factories Rules, 1964

(b)Applications shall be made to the Deputy Director of Agriculture (Cotton), Uttar Pradesh, through the District Magistrate.