Jharkhand High Court
Pradip Yadav vs Speaker on 30 July, 2025
Author: Anil Kumar Choudhary
Bench: Anil Kumar Choudhary
( 2025:JHHC:21271 )
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C). No. 1299 of 2019
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Pradip Yadav, aged about 53 years, S/O late Ashok Kumar Yadav, Pradhan Mahasachiv, JVM (P), Jharkhand Vidhan Sabha and leader of the Legislative Party of JVM (p) having head office of JVM (P) at Dibadih, Ranchi - PO - Doranda, PS - Argora, District - Ranchi, Jharkhand. ... Petitioner Versus
1. Speaker, Jharkhand Vidhan Sabha through at HEC Campus, PO - Dhurwa, PS - Jagannathpur, District- Ranchi.
2. Election commission of India, through the Chief Election Commissioner, Nirvachan Sadan, Ashoka road, at PO & PS - Ashoka road, New Delhi.
3. Navin Jaiswal, Member Jharkhand Legislative Assembly, at HEC Campus, PO -Dhurwa, PS - Jagannathpur, District- Ranchi, R/O present Forest colony, Awaas No. 2, PO & PS -Doranda, District- Ranchi, Jharkhand.
4. Ganesh Ganjhu, Member Jharkhand Legislative Assembly, at HEC Campus, PO- Dhurwa, PS - Jagannathpur, District- Ranchi, Jharkhand.
5. Amar Kumar Bauri, Memebr Jharkhand Legislative Assembly at HEC Campus, PO - Dhurwa, PS - Jagannathpur, District - Ranchi.
6. Alok Kumar Chaurasia, Member Jharkhand Legislative Assembly at HEC Campus, PO - Dhurwa, PS - Jagannathpur, District- Ranchi.
7. Randhir Singh, Member Jharkhand Legislative Assembly, at HEC Campus, PO - Dhurwa, PS - Jagannathpur, District- Ranchi.
8. Janki Prasad Yadav, Member Jharkhand Legislative Assembly, at HEC Campus, PO - Dhurwa, PS - Jagannathpur, District- Hazaribagh, PO - Jagannathpur, PS - Dhurwa, Ranchi, Jharkhand. ... Respondents With W.P.(C). No. 1301 of 2019 Babulal Marandi, aged about 62 years, S/O late Chotu Maranti, Kendriye Aadhyaksh, Jharkhand Vikas Morcha (P), having its Head Office at Dibadih, PO - Doranda, PS - Argora, District - Ranchi, Jharkhand.
... Petitioner
Versus
1. Speaker, Jharkhand Vidhan Sabha through at HEC Campus, PO - Dhurwa, PS - Jagannathpur, District- Ranchi.
2. Election commission of India, through the Chief Election Commissioner, Nirvachan Sadan, Ashoka road, at PO & PS - Ashoka road, New Delhi.
3. Navin Jaiswal, Member Jharkhand Legislative Assembly, at HEC Campus, PO -Dhurwa, PS - Jagannathpur, District- Ranchi, R/O present Forest colony, Awaas No. 2, PO & PS -Doranda, District- Ranchi, Jharkhand.
4. Ganesh Ganjhu, Member Jharkhand Legislative Assembly, at HEC Campus, PO- Dhurwa, PS - Jagannathpur, District- Ranchi, Jharkhand.
5. Amar Kumar Bauri, Memebr Jharkhand Legislative Assembly at HEC Campus, PO - Dhurwa, PS - Jagannathpur, District - Ranchi.
6. Alok Kumar Chauraisa, Member Jharkhand Legislative Assembly at HEC Campus, PO - Dhurwa, PS - Jagannathpur, District- Ranchi.
7. Randhir Singh, Member Jharkhand Legislative Assembly, at HEC Campus, PO - Dhurwa, PS - Jagannathpur, District- Ranchi.
8. Janki Prasad Yadav, Member Jharkhand Legislative Assembly, at HEC Campus, PO - Dhurwa, PS - Jagannathpur, District- Hazaribagh, PO - Jagannathpur, PS - Dhurwa, Ranchi, Jharkhand. ... Respondents
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CORAM: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY
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For the Petitioner : Mr. Yashvardhan, Advocate : Mr. R.N. Sahay, Sr. Advocate For the Respondents : Ms. Rashmi Kumar, Advocate : Mr. Anil Kumar, Advocate
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Order No:- 07, Dated:-30th July 2025 Learned Senior Counsel for the petitioners submits that the prayer has become infructuous. Hence, seeks permission of the Court to withdraw this writ petition.
Permission is accorded.
Accordingly, these writ petitions are dismissed as withdrawn. In view of the disposal, Interlocutory Application if any, stands disposed of as being infructuous.
(Anil Kumar Choudhary, J.) Aditi