Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(5) in Rajasthan State Dental Council Rules, 2008

(5)The Returning officer shall show the voting papers, if requested to do so the candidates or their authorised representative, at the time of scruting and counting of votes.