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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(2)(b) in Tamil Nadu District Municipalities Building Rules, 1972

(b)Headroom. - All stairways shall have at least 2.1 metres of clear headroom, measured perpendicularly from the nosing.