Kerala High Court
The General Manager vs The Generalsecretary on 6 February, 2020
Author: Anu Sivaraman
Bench: Anu Sivaraman
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 06TH DAY OF FEBRUARY 2020 / 17TH MAGHA, 1947
OP(LC).No.25 OF 2017(O)
AGAINST THE ORDER/JUDGMENT IN ID 5/2013 OF CENTRAL GOVERNMENT
LABOUR COURT,ERNAKULAM
PETITIONER:
THE GENERAL MANAGER
THE GENERAL MANAGER PALAKKAD UNIT OF
INSTRUMENTATION LTD, KANJIKODE WEST,PALAKKAD - 678
623.
BY ADVS.
SRI.E.K.MADHAVAN
SRI.V.KRISHNA MENON
SMT.J.SURYA
SMT.P.VIJAYAMMA
RESPONDENTS:
1 THE GENERALSECRETARY
M/S. INSTRUMENTATION WORKERS UNION,KANJIKODE WEST,
PALAKKAD - 678 623.
2 THE GENERAL SECRETARY
M/S. INSTRUMENTATION WORKERS UNION,KANJIKODE WEST,
PALAKKAD - 678 623.
R1 BY ADV. SRI.V.N.RAJAPPAN
R1 BY ADV. SRI.ASOK M.CHERIAN
R1 BY ADV. SMT.AISWARYA KRISHNAN
R1 BY ADV. SRI.K.JANARDHANA SHENOY
R1-2 BY ADV. SRI.P.N.MOHANAN
R1 BY ADV. SRI.N.SATHEESH
THIS OP (LABOUR COURT) HAVING BEEN FINALLY HEARD ON 01-11-
2019, ALONG WITH OP(LC).19/2019, WP(C).34151/2016(T),
WP(C).2514/2017(L), WP(C).28652/2017(F), WP(C).3107/2019(K),
WP(C).10267/2019(G), THE COURT ON 06-02-2020 DELIVERED THE
FOLLOWING:
O.P.(LC).No.25/17 & con.cases
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 06TH DAY OF FEBRUARY 2020 / 17TH MAGHA, 1947
OP(LC).No.19 OF 2019
AGAINST THE ORDER/JUDGMENT IN CP 8/2015 OF CENTRAL
GOVERNMENT LABOUR COURT,ERNAKULAM
PETITIONER:
GENERAL MANAGER
INSTRUMENTATION LTD., KANJIKODE WEST, PALAKKAD-
678 623.
BY ADVS.
SRI.V.KRISHNA MENON
SMT.P.VIJAYAMMA
SRI.E.K.MADHAVAN
SMT.J.SURYA
RESPONDENTS:
1 A.RAJAN
22/73 RAM NIVAS, PUTHUSSERY P.O., PALAKKAD
-678623.
2 CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM-
LABOUR COURT
38/377-A2, KARITHALA LANE, KARSHAKA ROAD,
ERNAKULAM-682 016, REPRSENTED BY ITS SECRETARY.
R1 BY ADV. SRI.M.RAJESH KUMAR
THIS OP (LABOUR COURT) HAVING BEEN FINALLY HEARD ON 01-
11-2019, ALONG WITH OP(LC).25/2017(O), WP(C).34151/2016(T),
WP(C).2514/2017(L),WP(C).28652/2017(F), WP(C).3107/2019(K),
WP(C).10267/2019(G), THE COURT ON 06-02-2020 DELIVERED THE
FOLLOWING:
O.P.(LC).No.25/17 & con.cases
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 06TH DAY OF FEBRUARY 2020 / 17TH MAGHA, 1947
WP(C).No.34151 OF 2016
PETITIONER/S:
1 SASIDHARAN PILLAI V
AGED 65 YEARS
ENGINEER-MATERIAL MANAGEMENT, ILP HOUSE NO.
16/176,PRATHIBA NAGAR, KUNNATHUR MEDU
(PO),KALMANDAPAM, PALAKKAD 678013
2 SADANANDAN.P
OPERATOR CUM MECHANIC, QC DEPT. ILP,THAAVALAM,
KUNTHANI POTTA, PUDUSSERY (PO),PALAKKAD 678623
3 AYYAPPAN.T.P
JUNIOR ENGINEER, QC DEPT. ILP SRUTHI,HOUSE
NO.309, MARUTHAROAD (PO),KUPPYODE, PALAKKAD
678007
4 RAJAN N
JUNIOR ENGINEER, QC DEPT. ILP,KOTTARASSERY
HOUSE, THEKKEPOTTA (PO),PUTHUCODE (VIA),
PALAKKAD 678687
5 RAGESH A.V
OFFICER (S), COMMERCIAL, ILP, NIKUNJ,SAIBABA
COLONY, KALLEKULANGARA,PALAKKAD 678009
6 RAMAN.P
STOREKEEPER, ILP MULLAYYAN PARAMBIL
HOUSE,GANDHI SEVA SADANAM (PO), LAKKIDI
PEROOR,OTTAPALAM 679302
O.P.(LC).No.25/17 & con.cases
4
7 SMT. LAKSHMIKUTTY.C
SENIOR OFFICE, ASST. ILP 105-A-
AJANTHA,CHANDRANAGAR COLONY, PALAKKAD 678007
8 MOHAMMED A.S
SECURITY ILP, JASMEEN MANZIL, NELLIKORA
KUNISSERY (PO), PALAKKAD 678681
9 VENUGOPAL.A.V
JUNIOR OFFICER, GM SECRATRIATE, ILP
37/27,ANUGRAHA, PIRAYIRI, CHUNGHAM, PALAKKAD
678004
10 CHANDRABABU.P
OPERATOR CUM MACHANIC ILP BHAVANA,SURABHI
NAGAR, KURUDIKKAD, PUDUSSERY (PO),PALAKKAD
678623
11 SETHUMADHAVAN P
JUNIOR ENGINEER, MACHINE SHOP ILP HOUSE NO.
14,SHREYAS, SARAYU NAGAR, CHANDRANAGAR,PALAKKAD
678008
12 SASIKUMAR .K
SR/OFFICER (S), ACCOUNTS ILP D/13A,MITHILA,
VENKITESAPURAM,PUTUHUR, PALAKKAD 678001
13 SETHUMADHAVAN.T
MANAGER (AD)-ILP, 13/575,SAYOOJYAM, D4,
VENKITESAPURAM,PUTUHUR, PALAKKAD 678001
14 ASOKA KUMAR.V
FORMAN (MAHINE SHOP) ILP,VEDIKKARAN VEEDU,
VENGODI (PO),ELAPPULLY, PALAKKAD
15 GANGADGARAN.M
ENGINEER (AD) ILP, AARATHY,SURABHI NAGAR,
PUDUSSERY (PO),PALAKKAD 678623
16 ANANDAN.C.N
FORMAN (MACHINE SHOP) ILP,CHINTHA, NEAR KTC,
KANJIKODE, PALAKKAD 678621
O.P.(LC).No.25/17 & con.cases
5
17 AMMINI.R
OFFICE SUPDT.(COMMERCIAL) ILP GANGA,ALAMPALLAM,
KALLEPULLY, PALAKKAD 678005
18 APPU.C
SENIOR FORMAN (MACHINE SHOP) ILP,RUGMANI NIVAS,
KALLANKAD, PANAYUR,PALAKKAD
19 GEORGE MATHEW
SENIOR ENGINEER (COMMERCIAL) ILP,MANTHOTTAM,
SILVER LINE COLONY,KANJIKODE WEST (PO),
PALAKKAD 678623
20 GOPALAKRISHNAN.K
SEMI SKILLED WORKER-PURCHASE ILP,SHIVANI NIVAS,
KALLANKADE, PALAKKAD 678553
21 UNNIKRISHNAN.K
SENIOR FORMAN (RECEIPT STORE) ILP10/116,
TRIPADHAM, KANNIYAR PADAM,CHITTUR, PALAKKAD
22 JAYANARAYANAN.N
JUNIOR OFFICER (ACCOUNTS) ILPSRISOUDHAM, WEST
THARA, PALLASENA ROAD,KOLLANGODE, PALAKKAD
678506
23 KUNJUMANI.C
UNSKILLED WORKER-MACHINE SHOP ILP,OMAYAMPALLAM,
VENGODI (PO),PARA, ELAPULLY, PALAKKAD
24 ALEYAMMA K.C
SENIOR PA, PPC-ILP, HOUSE NO.141,CHANDRANAGAR,
PALAKKAD 678007
25 NARAYANAN.P.V
DRIVER LH-P &A -ILP, PRASANNA VIHAR,OPP. BLOCK
PANCHAYATH OFFICE,KALLEKKAD (PO), PALAKKAD
678006
26 OUSEPH.T.Y
ENGINEER (ASSEMBLY) ILP, THADIKUZHINGARA
HOUSE,ULLAS NAGAR, KANJIKODE WEST (PO),PALAKKAD
678623
O.P.(LC).No.25/17 & con.cases
6
27 RAGHAVAN.A
JUNIOR ENGINEER (ASSEMBLY) ILP,DHANYA NIVAS,
VENGODI(PO),ELAPULLY, PALAKKAD
28 DAMODARAN.K.K
DY. MANAGER (STORE) ILP, 5/212-1,VELLATHERI
KALAM,PUTHUR, PALAKKAD 678001
29 NARAYANAN.J.K
JUNIOR OFFICER, P&A, ILP, HOUSE NO.4,"GOKULAM",
SARAYU NAGAR, CHNDRANAGAR (PO),PALAKKAD 678007
30 RAJAN.P.N
SENIOR ENGINEER -MACHINE SHOP ILP,AMBILIBHAVAN,
SREEKRISHNA NAGAR,AVP.ROAD, KANJIKODE, PALAKKAD
678621
31 RADHAKRISHNAN.T.K
SENIOR ENGINEER (S) PPC ILP,AISWARYA, SASTHI
NAGAR, KANJIKODE WEST,PALAKKAD 678623
32 RAJAMANI.S
SENIOR FORMAN (QC) ILP,MEERA NIVAS, NEAR NSSS,
THEKKETHARA,PUDUSSERY, PALAKKAD
33 MOHANDAS.M
PLANNER, GRADE "A" ILP, VISHAKAM,KOOTALAHOUSE,
KINAVALLUR (PO),PARLI, PALAKKAD 678612
34 SETHUMADHAVAN.K
JUNIOR ENGINEER (QC) ILP, SOWPARNIKA,MANGALAM
(PO), LAKKIDI 679301
35 NARAYANAN KUTTY .P
SENIOR ENGINEER, PPC ILP, S/421,SREELAKSHMIY,
VEEVEE ROAD,SAHYADRI COLONY, CHANDRANAAGAR,
PALAKKAD 678007
36 BALAN.K
LEDING HAND (PRODUCTION) ILP,PULIKKALPURA,
ERIMAUR (PO),PALAKKAD 678546
O.P.(LC).No.25/17 & con.cases
7
37 SOMASEKHARAN.M
JUNIOR ENGINEER, MACHINE SHOP ILP,MADAPPALLAT
HOUSE, KANNADI (PO),PALAKKAD 678701
38 MURALIDHARAN.B
SENIOR ENGINER PLANT MAINT ILP,16/155,
PRABHATAHM, NEW COLONY,KALAMANDAPAM, PALAKKAD
678001
39 CHANDRAMOHAN.K.P
JUNIOR ENGINEER PLANT MAINT ILP,DIVYADEEPAM,
KUPPIYODE, MARUTHAROAD,PALAKKAD 678007
40 VIJAYAKUMAR.V.T
SENIOR ENGINEER MACHINE SHOP ILP,BLOSSOM,
KAILAS NAGAR,PUDUSSERY, PALAKKAD 678623
41 BALAKRISHNAN.R
ENGINEER ELECTRICAL DEPT. ILP,ABINAV, SARAYU
NAGR (3), CHEMBALODE,CHANDRANAGAR, PALAKKAD
678007
42 RAMACHADRAN.K.A
JR OFFICER, WORKS & PPC. ILP,NO.65,
KRISHNAPRIYA, PV. NAGAR,PALLIPURAM (PO),
PALAKKAD 678006
43 DIVAKARAN.M
GR."B", RECEIPT STORE, ILP,KRISHNA KRIPA,
THENUR (PO), PARLI,PALAKKAD
44 UNNI.P.R
SENIOR PERSONNAL OFFICER ILP,H.NO. 19/186,
UJJWALA, WEST YAKKARA,PALAKKAD 678001
45 KARUNAN.P.C
SUPDT. AD-ILP, 22/784, "KAVITHA",PUDUSSERY,
PALAKKAD
46 RAMACHANDRAN.NT
DGM PRODUCTION ILP, DAAKSHINYAM, POONJANAGAR,
PUTHUR ROAD, PALAKKAD
O.P.(LC).No.25/17 & con.cases
8
47 DINESH KUMAR T.P.
JR. OFFICER (A/C'S) IT CENTRE ILP,B4,
"SUDARSANAM", HILL VIEW NAGAR,POOCHIRA,
PUDUPPARIYARAM, PALAKKAD 678731
48 UTHAMAN.N
DY. MANAGER MATERIALS ILP,ARUN NIVAS,
KURUDIKKAD, PUDUSSERY,KANJIKODE WEST, PALAKKAD
678623
49 BALAKRISHNAN NAIR.N
FORMAN PRODUCTION ILP,FORMAN PRODUCTION
ILP,SOWPARNIKA, CHEMBALODE,
CHANDRANAGAR,PALAKKAD 678007
50 PRABHAKARA VARMA P
FORMAN QC-ILP, BHANU VIHAR,ANDIMADAM, MALAPUZHA
(PO), PALAKKAD
51 SANKARANKUTTY NAIR.G
SENIOR FORMAN DESIGN DEPT. ILP,8/400, SANTHI
VALYAPADAM, CN PURAM (PO),PALAKKAD 5
52 THANGARAJU.P
ENGINEER PURCHASE ILP, 4/422, TKPN NIVAS,PRECOT
NEW COLONY, KANJIKODE WEST (PO),PALAKKAD 678623
53 THANKAMANI.N
SENIOR SUPDT. COMERCIAL ILP,"ARATHI" HOUSE,
EAST YAKKARA, ALANGAT THARA,PALAKKAD 678013
54 SREEVASAN.U
JUNIOR ENGINEER DESIGN ILP,B8, SUNDHAR NIVAS,
BAGAVATHY NAGAR,PUDUSSERY (PO), PALAKKAD 678623
55 KRISHNADAS.E
SENIOR FORMAN-PRODUCTION ILP,"KRIPA",
THEKKETHARA, PUDUSSERY (PO),PALAKKAD 678623
56 KASU.V
GR "A", CIVIL DEPARTMENT, ILP,KANCHANA NIVAS,
UMMINIKALAM,CHEDAYANKALAI, KANJIKODE WEST
(PO),PALAKKAD 678623
O.P.(LC).No.25/17 & con.cases
9
57 KESAVANKUTTY.C
JUNIOR ENGINEER P P C ILP,PRANAVANM, MILMA
ROAD, KALLEPULLY,PALAKKAD 678005
58 SMT. MANI.C
JUNIOR OFFICER- PPC-ILP,21/104, "SOUMYA",
MANKAVU, PALAKKAD
59 CHANDRASEKHARAN.T
MANAGER (P&A) ILP, CHEMBALODE,CHANDRANAGAR
(PO), PALAKKAD 678007
60 SMT. VIJAYALAKSHMI P.V
OFFICER QC ILP, HOUSE NO.21, "MADHAVI SREE",
MEEN NAGAR, KALMANDAPAM,PALAKKAD
61 KRISHNAMOHANAN.C
ENGINEER (S) ASSEMBLY ILP, X/578,"SREESOBHA",
KUPPIYODE, MARUTHAROAD,PALAKKAD 678007
62 RAMAKRISHNAN.K
FORMAN MATERIALS ILP, KUNNUKADU,WEST YAKKARA,
PALAKKAD 678001
63 SURENDRANATHAN.P
JUNIOR ENGINEER QC-ILP, "SREENIDHI",PULINTHARA,
VARODE (PO),KOTTAI 678572
64 SOMANKURUP.K
GRADE A, PRODUCITON ILP,ARUN NIVAS, NEAR
KTC,KANJIKODE, PALAKKAD 678612
65 VELAYUDHAN NAIR.M
JUNIOR OFFICER (P&A)-ILP,SREELAKSHMI, PUTHURAM
PADAM,KURUDIKAD, PUDUSSERY, PALAKKAD 678623
66 SMT. SATHYABHAMA.O
JUNIOR OFFICER, COMMERCIAL ILP,SREELAKSHMI,
VADAKKATHARA, KOTTEKKAD,PALAKKAD
67 BHASKARAN.CK
TECHNICAL ASST. PRODUCTION ILP,NIRMALYAM,
PATHIRIKUNNU, PALAPURAM (PO),OTTAPALAM
O.P.(LC).No.25/17 & con.cases
10
68 SIVAGOPALAN.K
FORMAN-ASSEMBLY ILP, SREE VALSAM,PUDUSSERY,
PALAKKAD
69 ASHOK KUMAR P.J
AGM (COMMERCIAL) ILP, THAZHATH HOUSE,OLIVE
MOUNT (PO), COYALMANNAM,PALAKKAD 678702
70 DR. K.R.HABBAR
CHIEF MEDICAL OFFICER ILP,HEBBAR BROTHERS,
CHANDRANAGAR, PALAKKAD 678007
71 THOMAS P.Z
SENIOR OFFICER (ACCOUNTS) ILP,PUTHIYAPARMPIL,
CHEMBALODEM,CHANDRNAGAR, PALAKKAD 678007
72 HARIDAS.M.C
FORMAN ASSEMBLY ILP,"SARITHA", ELAPULLY
(PO),PALAKKAD 678622
73 BALACHANDRAN.K.T
ENGINEER(S), PRODUCTION ILP,SREEVIHAR,
SASTHANAGAR, KURUDIKKAD, PUDUSSERY, PALAKKAD
678623
74 SUKUMARAN.V
FORMAN COMMERCIAL ILP,MAMPULLY HOUSE,
PETTA,ELAPULLY (PO), PALAKKAD 678622
75 MANI.A.K
GUEST HOUSE, JANITOR ILP,RADHA NIVAS,
THEVERMANI,CHATHAMANGALAM, NEMMARA 678508
76 BALAKRISHNAN.G
OFFICER ACCOUNTS ILP, 41/276 (TPA 12),KRISHNA
KRIPA, THARAVANATT LANE,VADAKKANTHARA, PALAKKAD
678012
77 BALASUBRAMANIYAN.M
PAINTER "A"-ILP, SUBANIVAS HOUSE,RAMASSERY
(PO), ELAPULLY, PALAKKAD
O.P.(LC).No.25/17 & con.cases
11
78 SUDHAKARAN.P
MANAGER-COMERCIAL ILP, 8/127,JAYAMAI, H/NO. 15,
INDRANI NAGAR,VADAKKANTHARA (PO), PALAKKAD
678012
79 RAVINDRAN M.P
SENIOR FORMAN-PRODUCTION ILP,KALPITHAM,
MOZHENI, KALLADIKODE 678596
80 GOPALAKRISHNAN.E.V
JUNIOR OFFICER (A/C'S)ILP,2/278, GR.PURAM,
AMBIKAPURAM (PO),PALAKKAD 678011
81 GANGADHARAN.T
JUNIOR ENGINEER (PRODUCTION) ILP,VALANKODE
KALAM, THEKKEPOTTA (PO),PUTHUCODE, PALAKKAD
678687
82 GOPINATHAN NAIR.K
OFFICER (P&A) ILP, SUKRITHAM, HOUSE NO.
87,SOORYA NAGAR COLONY, CHANDRANAGAR,PALAKKAD
678007
83 MOHANDAS.P.R
ENGINEER (S) COMMERCIAL ILP,KARTHIKA HOUSE,
ULLAS NAGAR,CHEDAYANKALAI, KANJIKODE
WEST,PALAKKAD 678623
84 ABDUL HAMEED S.M
DGM (AD) ILP, AMMAN, 6/522,PIRIVUSALA,
CHANDRANAGAR (PO), PALAKKAD 678007
85 SASIDHARAN.V
SENIOR OFFICER (MMD) ILP,158 SREEPADMAM,
NAKSHTHRA NAGAR,CHANDRANAGAR (PO), PALAKKAD
678007
86 RADHAKRISHNAN.V
LEADING HAND-DESIGN DEPT ILP,F/2, KARTHIKA,
BHAGAVATHY NAGAR,PUDUSSERY (PO), PALAKKAD
678623
O.P.(LC).No.25/17 & con.cases
12
87 JAYAN MENON
SENIOR SUPDT (P&A) ILP, VANAJAYA MANDIRAM,OLD
BAZAR, KOLLENGODE (PO),PALAKKAD 678506
88 SREENIVASAN.M
SENIOR ENGINEER, COMMERCIAL ILP,SREEMALAYAM,
6/240, SIVANAGAR,PALAKKAD 678621
89 SALIMA.N
JR. ENGINEER DESIGN ILP,SREELAKSHMI JN 29,
JAWAHAR NAGAR,KURUDIKKAD, PUDUSSERY,KANJIKODE
WEST, PALAKKAD 678623
90 VENUGOPALAN.M
SENIOR ENGINEER-PRODUCTION ILP,"GEETHAM",
SASTHRI NAGAR,KANJIKODE WEST, PALAKKAD 678623
91 SREEDHARAN.K
JUNIOR OFFICER-PURCHASE ILP,"SALEENAM", OPP.
CLUB BUILDING,JAWAHAR NAGAR, KURIDIKKAD,
KANJIKODE WEST,PALAKKAD 678623
92 CHANDRAN.V
ENGINEER PPC-ILP, MEPPALLAM KALAM,NALLEPILLY
(PO), PALAKKAD 678533
93 MATHUKUTTY P.V
MANAGER QC-ILP, PALAMOOTIL HOUSE,MELEPAYYANI
ROAD, KALLADIKODE, PALAKKAD 678596
94 LAKSHMANAN.C.G
ENGINEER QC-ILP, CHETTAMPURA,OLASSERY, KODUMBU,
PALAKKAD 678551
95 SMT. VIJAYAKUMARI
SENIOR SUPDT. DESIGN ILP,"SAUGAMAM", NEHRU
COLONY, PALAKKAD 678013
96 CHANDRASEKARAN.M
FORMAN STORES ILP, "SREETHAM",28/878 (1), E
BLOCK, NEW CIVIL NAHAR,PANDARAKKAVU,
KUNNATHURMEDU, PALAKKAD 678013
O.P.(LC).No.25/17 & con.cases
13
97 RAMANARAYANAN.A.S
JUNIOR ENGINEER-COMMERCIAL ILP,7/416,
"SURABHI", THAREKKAD VILLAGE,PALAKKAD 678001
98 MURALEEDHARAN.M
JUNIOR ENGINEER PRODUCTIOIN
ILP,"GOPALAMANDIRAM", NEAR VILLAGE
OFFICE,PIRAYIRI (PO), PALAKKAD 678004
99 JAGADPRIYAN.N
FORMAN (P&A) ILP, JAYASREE NIVAS,MANKURUSSI
(PO), MANKARA, PALAKKAD 678613
100 SURENDRAN.K
SENIOR FORMAN-PRODUCTION ILP,"RUGMA NIVAS",
MANAPULLIKAVU, KUNNATHURMEDU (PO), PALAKKAD
678013
101 KESAVADAS.A
OFFICER (S) ACCOUNTS, "RAGHASUDHA",THANNISSERY
(PO), PALAKKAD 678501
102 RAJENDRAN.P.A
ENGINEER PPC-ILP, PURANDIYIL,MANJALORE (PO),
PALAKKAD 678502
103 SIVADAS.K.M
SENIOR MANAGER, COMMERCIAL ILP,KOKKAD, NOVHULLI
(PO), COYALMANNAM,PALAKKAD 678702
104 CHANDRASEKHARAN K.P
SENIOR FORMAN PPC-ILP, AMRUTHA,THOTTATHIL
HOUSE, VILAYUR (PO), PALAKKAD
105 RAJENDRA PRASAD K.P
DGM (TECH)PPC-ILP, "NIRMAYA",NAKSHATHRA NAGAR,
PIRUVUSALA, CHANDRNAGAR, PALAKKAD 678007
106 GOPINATH.T
SR.FORMAN, ASSEMBLY ILP,NARAYANEEYAM,
SASTHAPURI COLONY,AYYAPURAM KALPATHI, PALAKKAD
678003
O.P.(LC).No.25/17 & con.cases
14
107 VASU.V
USW-PRODUCTION ILP, PALACKAL HOUSE,UDAYANAGAR,
KURUDIKKAD,PUDUSSERY, PALAKKAD 678623
108 CHANDRAN.A
GRADE "A" WORKER-PRODUCTION ILP,SATHYA,
PATTATHALACHI, ELAPULLY, PALAKKAD
109 MURALI.K
GRADE 'A' F&A, ILP, KRISHNA UDAYAR,C/O.SURESH,
HILL VIEW NAGAR,KANJIKODE WEST, PALAKKAD 678623
110 BALAKRISHNAN.A
LEADING HAND PRODUCTION ILP,MIDHILA, SARAYU
NAGAR, CHANDRANAGAR,PALAKKAD 678008
111 VENUGOPALAN.C
LEADING HADN PRODUCTION ILP,ANJU NIVAS HOUSE,
CHIRIAKKL,PAZHAPALAKODE (PO), PALAKKAD DT.
678544
112 SATHEESHKUMAR.E.V
ASST. GRADE "A", P & A ILP,'DEVADARU',
PATHIKKAL,KANNADI, PALAKKAD 678701
113 NARAYANANKUTTY A.S
ENGINEER (S) COMMERCIAL ILP,HARIKRISHNA, ANJALY
GARDENS, PALLIPURAM,PALAKKAD 678006
114 BHASKARAN.R
STORE SUPDT. ILP, SURABHI NIVAS,NARASIMHA
PURAM, CHEDAYANKALAI,KANJIKODE WEST, PALAKKAD
678623
115 MOHANDAS.P
FORMAN-PRODUCTION ILP, "SARADALAYAM",NEAR SRI.
KRISHNA TEMPLE,KUNNATHUR MEDU, PALAKKAD 678013
116 BABA.A.P
LEADING HAND ELECTRICAL ILP,26/39,
"SOWPARNIKA", ANJALANE, PALLIPURAM (PO),
PALAKKAD 678006
O.P.(LC).No.25/17 & con.cases
15
117 SMT. HEMA.V
JR. OFFICER (P&A) ILP,AYANOOR HOUSE,
PARUTHIPPULLY,PALAKKAD 678573
118 GOPINATHAN NAIR.M
PERSONNEL OFFICER (PUR) ILP,27/229, AISHWARYA
NAGAR,KADAVALAVU, TATTAMANGALAM,PALAKKAD 678102
119 VIJAYARAGHAVAN.K
FORMAN, QC-ILP, VRINDHA", ANAPARA,KOTTEKKAD,
PALAKKAD 678732
120 BALACHANDRAN.D
JR. ENGINEER PRODUCTION ILP,REBINI,
CHEDAYANKALAI, KANJIKODE WEST,PALAKKAD 678623
121 JAYASURYA.V
JR. ENGINEER PRODUCTION ILP,"BRIDAVANAM",
K.V.NAGAR, PERUKAVU (PO), TRIVANDRUM 695573
122 VISWNATTHAN K.P
JR. OFFICER, AGM OFFICE ILP,DEVIKRIPA, 2/231
(16), SRIRAM COLONY,MANAL MANTHA, AMBIKAPURAM,
PALAKKAD 678011
123 MATHEW K JOHN
ENGINEER (S) STORES ILP,KUZHUMBITHAZHZTHU
HOUSE, PAMPAKUDA (PO), MUVATTUPUZHA, ERNAKULAM
686667
124 MURALIDHARAN NAIR.P.M
SR. OFFICER (PURCHASE )ILP,PRASANNAM,
KANJIRAPPALLIL HOUSE,NILAKALICKAL (PO),
ARANMULA (VIA),PATHANAMTHITTA
125 SMT. SAROJINI.C
DAFTHARI, B GRADE, DESIGN ILP,SRI SARO NILAYAM,
SIVA NAGAR,KANJIKODE, PALAKKAD 678621
126 SHANMUGHAN.K
OPERATOR CUM MACHANIC QC ILP,SIMPLE,
VENNAKKARA, PUDUPPARIYARAM, PALAKKAD 678733
O.P.(LC).No.25/17 & con.cases
16
127 DEVADASAN.K
SUPDT. STORES ILP, 5/402, ATHIRA,AMRITHA NAGAR,
PUTHUR, PALAKKAD 678001
128 SRIDHARN.S
OFFICER(S) PURCHASE ILP, NO. 3/352,SAI SRUTHI
APPARTMENT, WEST SECOND CROSS,GOKULAM ROAD,
PUTTAPARTHI, ANANTHAPUR.DT. 515134
129 NARAYANANKUTTY K.P
SUPDT. (A/C) ILP, "SOPANAM",MANKURUSSI(PO),
MANKARA, PALAKKAD 678613
130 HARIDAS.R
JR OFFICER, DESIGN ILP, "USHUA",
20/470,THEKKETHARA, VENOLI ROAD,
PUDUSSERY,PALAKKAD 678623
131 SAHADEVAN.R
SR. FORMAN- PRODUCTION ILP,LINO VIHAR, KARIPOD
(PO), PUDUNAGARAM, PALAKKAD 678503
132 BANARJEE.S.N
ADL. GENERAL MANAGER ILP,10/40, GUJARATH
HOUSING SOCIETY,GUJARATH HOUSING SOCIETY,NEAR
RAIPUR MILL, AHMEDBAD 380021
133 SMT. SARASWATHY
JR. STAFF OFFICER-COMMERCIAL ILP,G. AVEGNE
SWARA TEMPLE, CHRIOT NEW EXTN,NURANI, PALAKKAD
134 SURESH KUMAR P.S
SR. PER.OFFICER, COMMERCIAL ILP,NAMPALLIL
PUTHAN PURAYIL, KAVUMBHAGOM,THIRUVALLA,
PATHANAMTHITTA 689102
135 GOVINDASWAMY.A
ENGINEER (COMMERCIAL) ILP NO. 21A/4-
1,SRILAKSHMI, 4TH STREET, KRG NAGAR,
GANAPATHI,COIMBATORE
136 JAMES T.C
JR. ENGINEER QC ILP, THANNIKKAL
HOUSE,PUTHUPPADY (PO), MUVATTUPUZHA 686673
O.P.(LC).No.25/17 & con.cases
17
137 DAMODARAN UNNI.K
JUR.ENGINEER (QC) ILP FLAT NO.12,CHITHAMBARAM
GARDENS, POLLACHI 642002
138 DANDAPANI.R
DY. MANAGER (F&A) ILP,B 417, KURUCHI HOUSING
UNIT,PHASE II, SIDCO, COIMBATORE 641021
139 THOMAS.C.G
OFFICER (SECURITY) ILP, VISHWAS
BHAVAN,CHANGACHETHU MALAYIL,EDASSERI MALA,
ARANMULA, PATHANAMTHITTA 689531
140 ALIAS O.M.
SR. MANAGER (TECH) COMML. ILPOOLANGATTIL HOUSE,
VILANGU (PO), EDATHALA (VIA),ERNAKULAM 683561
141 DORAISWAMY.V
SR. SUPDT. (A/C S) ILP,RUKAMINI VILASAM, NO.10,
T. NAGAR,OPP. ALVERNIA CONVENT,
RAMANATHAMPURAM,COIMBATORE, 641045
142 SASIDHARAN.K.K
ENGINEER(QC) ILP, AISWARIA,SOUPARNIKA NAGAR,
MUPATHADAM(PO),ALUVA 683110
143 KRISHNAN.N
JR.ENGINEER -COMML ILP, TC/7, (1357(G) KOORA
7A,KUZHIVIPUTHAN VEDU,KOTTAMVILA ROAD,
VETTAMUKKU, THIRUMALA (PO), TRIVANDRUM 695006
144 RAMKRISHNAN.P.K
OFFICER-AGM OFFICE ILP,PUTHANPURA, KEEZHILLAM
(PO), ERNAKULAM 683541
145 SRI. RADHE SHYAM YUGAL
AGM (PU) ILP, FLAT NO. 2662,BLOCK TULIP 26,
VIJAYA GARDEN,BARIDIH, JAMSHEDPUR, PURBI
SINGHBHUM,JHARKHAND
146 SMT. BRIDGET IRENE K.F
DOOR NO. J, BLOCK B, 1ST FLOOR,PALMSHADE
APARTMENT, AMABALAPURAM ROAD,PERINANDOOR (PO),
TRISSUR DT.
O.P.(LC).No.25/17 & con.cases
18
147 SRINIVASAMURTHY
SR. MANAGER (TECH) ILP, LIG 116,SECOND STAGE,
KHB COLONY,KUREM PUNAGAR, MYSORE 570023
148 MOHANACHANDRAN.K
ENGINEER PPC-ILP, "SREE", PLOT NO.6,PREMIER
PARK, DODDAGUBBY ROAD,NEAR SACIS, GUBBI (PO),
KOTHANUR,BANGALORE 560077
149 JANARDHANAN PILLAI
ENGINEER (S) F&A ILP, TWINKLE
HOUSE,AMBAZHAVAYAL, PERINAD (PO),KOLLAM 691601
150 KRISHNAN NAIR.S
FORMAN, COMMERCIAL ILP, VALAYANCHIRANGARA,
PULLUVAZHI,PERUMBAVOOR 683553
151 THULASI RAM PILLAI.K.S
R. OFFICER -F &A -ILP,PADMAVATHI NAGAR, 15-
70/5, THIRUPATHI 517502
152 KRISHNA MURTHY C.R
FORMAN IT CENTRE ILP, SABARI SADAN,KANJIKODE
WEST, PALAKKAD 678623
153 BHASKARAN NAIR
SR. SECURITY OFFICER ILP,MANILKOTH HOUSE,
NANMINDA PO, KOZHIKODE 673612
154 GURUSWAMY
ENGINEER (S) ILP, NO. 15, MOTHER TERESA
STREET,THIRUMULLIVOYAL, CHENNAI 600062
155 SATHYA NARAYANAN
USW, QC, ILP, PELAPPETTA HOUSE,KOTTEKKAD (PO),
PALAKKAD 678732
156 SASIDHARAN.M
SR. PER. ASST. P&A ILP,18/54, "THEJUS", SASTRI
NAGAR,KANJIKODE WEST, PALAKKAD 678623
O.P.(LC).No.25/17 & con.cases
19
157 PANKAJAKSHI AMMA P.N.
PERSONAL OFFICER, PRANAVAM, THARA
NAGAR,ALAMPALLAM ROAD, CHANDRA NAGAR
PO,PALAKKAD 678007
BY ADVS.
SRI.P.N.MOHANAN
SRI.C.P.SABARI
RESPONDENTS:
1 THE UNIT HEAD, INSTRUMENTATION LTD
KANJIKODE WEST, PALAKKAD 678623
2 THE CHAIRMAN CUM MANAGING DIRECTOR
INSTRUMENTAION LTD., KOTA,RAJASTHAN 324005
3 DEPARTMENT OF HEAVY INDUSTRIES
REPRESENTED BY SECRETARY/JOINT
SECRETARY,MINISTRY OF HI & PE, UDOG BHAVAN,NEW
DELHI 110011
R1 BY ADV. SRI.V.KRISHNA MENON
R1 BY ADV. SMT.O.M.SHALINA CGC
R1 BY ADV. SRI.PRINSUN PHILIP
R1 BY ADV. SMT.J.SURYA
R1 BY ADV. SMT.P.VIJAYAMMA
R3 BY ADV. SMT.O.M.SHALINA, CGC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
01-11-2019, ALONG WITH OP(LC).25/2017(O), OP(LC).19/2019,
WP(C).2514/2017(L),WP(C).28652/2017(F), WP(C).3107/2019(K),
WP(C).10267/2019(G), THE COURT ON 06-02-2020 DELIVERED THE
FOLLOWING:
O.P.(LC).No.25/17 & con.cases
20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 06TH DAY OF FEBRUARY 2020 / 2ND KARTHIKA, 1941
WP(C).No.2514 OF 2017
PETITIONER/S:
1 VASU V.,
AGED 62 YEARS
PLACKAL HOUSE, KURUDIKKAD, KANJIKODE WEST,
PUDUSSERY P.O. PALAKKAD- 678 623.
2 SIVAGOPALAN K.
SREEVALSAM, PUDUSSERY P.O. PALAKKAD- 678 623.
3 C.APPU,
RUGMANI NIVAS, KALLANKAD, P.O. PANAYUR,
ATHIKADE, PALAKKAD.
4 S.SREEDHARAN,
3/352/A, SAI SRUTHI APARTMENT, 2ND FLOOR, (S-
A), WEST SECOND CROSS, GOPURAM ROAD,
PUTTAPARTHI-555 134, ANANTHAPUR DIST, ANDRA
PRADESH
5 VISWANATHAN K.P.,
DEVIKRIPA, 2/321 (16) SREERAM COLONY, MANAL
MANTHA, AMBIKAPURAM, PALAKKAD- 678 011.
6 MATHEW K JOHN,
KUZHUMBITHAZHATHU HOUSE, PAMPAKUDA P.O.
MUVATTUPUZHA, ERNAKULAM- 686 667.
7 V.T.VIJAYAKUMAR
BLOOSOM, KAILAS NAGAR, PUDUSSERY P.O. PALAKKAD-
678 623.
O.P.(LC).No.25/17 & con.cases
21
8 R. BHASKARAN,
SURABHI NIVAS, NARASIMHAPURAM, KANJIKODE WEST,
PALAKKAD.
9 R.HARIDASAN,
XX/470, USHUS VENOLI ROAD, THEKKETHARA,
PUDUSSERY P.O. PALAKKAD- 675 623.
10 V. ASOKAKUMARAN,
VEEKIKKARAN VEEDU, VENGODI P.O., ELAPPULLY,
PALAKKAD.
11 SASIDHARAN.V.
VAISHNAVI, 24/702(13), MAITHRINAGAR HOUSING
COLONY NO.76, MAITHRINAGAR, NOORANI, PALAKKAD-
678 004.
12 O.M.ALIAS,
OOLANGATTIL HOUSE, VILANGU P.O., EDATHALA VIA,
ERNAKULAM.
13 RAMAKRISHNAN P.K.,
H.NO.X/41-A, PUTHENPURA HOUSE, KEEZHILLAM P.O.
ERNAKULAM.
14 M.GOPINATHAN NAIR,
27/229, AISWARYA, KADAVALAVU, TATTAMANGALAM,
PALAKKAD.
15 NARAYANANKUTTY A.S.,
HAREKRISHNA, ANJALI GARDENS, PALLIPPURAM P.O.,
PALAKKAD- 678 006.
16 A.V.RAGESH,
NIKUNJ, SAIBABA COLONY, P.O.KALLEKULANGARA,
PALAKKAD-678 009.
17 A.KESAVADAS,
RAGASUDHA, THANNISSERY, PALAKKAD- 678 501.
18 M.MURALEEDHARAN,
GOPALAMANDIRAM, NEAR VILLAGE OFFICE,
P.O.PIRAYIRI, PALAKKAD- 678 004.
O.P.(LC).No.25/17 & con.cases
22
19 J.K.NARAYANAN,
HOUSE NO.4, GOKULAM, SARAYUNAGAR COLONY, CANAL
ROAD, CHANDRA NAGAR P.O., PALAKKAD- 678 007.
20 C.VENUGOPALAN,
ANJU NIVAS, CHERIKKAL, PAZHAPALAKODE P.O.
PALAKKAD- 678 544.
21 SAROJINI C.,
SRI SARO NILAYAM, SIVA NAGAR, KANJIKODE,
PALAKKAD-678021.
22 P.SATHYANARAYANAN,
PELAPPETA HOUSE, KOTTEKKAD P.O., PALAKKAD.
23 C.KAMALAPATHI,
X/213, HARI SHREE,VANIYAR STREET, CHITTOOR,
PALAKKAD- 678 101.
24 BALASUBRAMANIAN T.R.,
KUNNATHE HOUSE, VELLAROAD, MANKARA P.O.
PALAKKAD- 678 613.
25 BANARJEE S.N.,
10/40, GUJARATH HOUSING SOCIETY, NEAR RAIPUR
MILL, AHMEDBAD- 380 021.
26 M. VELAYUDHAN NAIR,
SREELAKSHMI, PUTHURPADAM, KURIDIKKAD, PUDUSSERY
P.O., PALAKKAD- 678 623.
27 DINESH KUMAR T.P.,
B4, SUDARSANAM , HILL VIEW NAGAR, POOCHIRA,
PUDUPAREYARAM, PALAKKAD- 678 731.
28 C. RAVIDAS,
VI-163A, VISHNU NAGAR, AVP ROAD, KANJIKODE,
PALAKKAD.
29 BALAN K.,
PULIKKAL PURA, ERIMAYUR P.O. PALAKKAD- 678 546.
30 VIJAYAKUMAR K.N.,
SAPTHASWARAM, POODANNOR P.O., MUNDUR, PALAKKAD.
O.P.(LC).No.25/17 & con.cases
23
31 K.A. RAMACHANDRAN,
NO.65, KRISHNA PRIYA, PVR NAGAR, PALLIPURAM,
PALAKKAD-678 006.
32 P. MOHANDAS,
SARADALAYAM, KUNNATHUMEDU P.O., PALAKKAD- 678
013.
33 SURESHKUMAR P.S.,
NAMPALLIL PUTHENPURAYIL, KAVUMBHAGOM P.O.,
THIRUVALLA- 680 102, PATHANAMTHITTA.
34 D. LATHAKUMARI,
GANGOTRI, CHAITHANYA NAGAR, KUNNANUR,
CHANDRANAGAR, PALAKKAD-678 007.
35 N.MURUKESAN,
A55, IL QUARTERS, IL TOWNSHIP, KANJIKODE WEST
P.O., PALAKKAD- 678 623.
36 SUDEVAN K.,
KALANILAYAM, KALLENKONAM, CHITHALI P.O.
KUZHALMANNAM, PALAKKAD- 678 702.
37 S.K.MITRA,
67/2L, BIREN ROY ROAD WEST, KOLKATTA- 700 061.
38 S.THILAGAR,
5, MADHAV NAGAR, VADAVALLI, COIMBATORE- 610
046.
39 GNANAGURUPARAN K.,
PRATHYUSHA, SHRI SATHYA SAI NAGAR,
KALLEKULANGARA P.O., PALAKKAD- 678 009.
40 SUDHEERLAL N.,
SUDHALAYALAM, NEAR PWD REST HOUSE,
TATTAMANGALAM, PALAKKAD- 678 102.
41 DEVADAS,
VAISAKH, BAGAVATHY NAGAR, PUDUSSERY, PALAKKAD-
678 623.
O.P.(LC).No.25/17 & con.cases
24
42 KOMALAVALLY T.,
PURAYATH HOUSE, MANKARA, PALAKKAD- 678 613.
BY ADVS.
SRI.P.N.MOHANAN
SMT.J.LAKSHMI
SRI.C.P.SABARI
RESPONDENTS:
1 INSTRUMENTATION LTD.,
REPRESENTED BY UNIT HEAD, KANJIKODE WEST,
PALAKKAD-678623.
2 THE CHAIRMAN AND MANAGING DIRECTOR,
INSTRUMETATION LIMITED, KOTA, RAJASTHAN-324005.
3 PF AND GRATUITY TRUSTS OF INSTRUMENTATION LTD.,
REPRESENTED BY CHAIRMAN OF THE TRUSTEES,
INSTRUMENTATION LTD., KOTA, RAJASTHAN,-324005.
4 DEPARTMENT OF HEAVY INDUSTRIES,
REPRESENTED BY SECRETARY /JOINT SECRETARY,
MINISTRY OF HI AND PE, UDOG BHAVAN, NEW DELHI-
110011.
5 THE GOVERNMENT OF KERALA,
REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM-695001.
R1 BY ADV. SRI.V.KRISHNA MENON
R1 BY ADV. SRI.M.N.MANMADAN CGC
R1 BY ADV. SMT.J.SURYA
R1 BY ADV. SMT.P.VIJAYAMMA
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
01-11-2019, ALONG WITH OP(LC).25/2017(O), OP(LC).19/2019,
WP(C).34151/2016(T),WP(C).28652/2017(F),WP(C).3107/2019(K),
WP(C).10267/2019(G), THE COURT ON 06-02-2020 DELIVERED THE
FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 06TH DAY OF FEBRUARY 2020 / 17TH MAGHA, 1947
WP(C).No.28652 OF 2017
PETITIONER:
K.UNNIKRISHNAN
GENERAL SECRETARY, INSTRUMENTATION EMPLOYEES UNION
(INTUC), PALAKKAD WEST, PALAKKAD.
BY ADVS.
SRI.P.N.MOHANAN
SRI.C.P.SABARI
RESPONDENTS:
1 THE UNIT HEAD, INSTRUMENTATION LTD.
INSTRUMENTATION LTD.,KANJIKODE WEST, PALAKKAD- 678
623.
2 THE CHAIRMAN CUM MANAGING DIRECTOR
INSTRUMENTATION LTD. KOTA, RAJASTHAN- 324 005
3 DEPARTMENT OF HEAVY INDISTRIES
REPRESENTED BY SECRETARY/ JOINT SECRETARY,MINISTRY
OF HI & PE, UDOG BHAVAN, NEW DELHI- 110 011.
R1 BY ADV. SMT.BINI SARAMMA
R1 BY ADV. SRI.V.KRISHNA MENON
R1 BY ADV. SRI.E.K.MADHAVAN
R1 BY ADV. SMT.P.VIJAYAMMA
R3 BY SMT.O.M.SHALINA, CGC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 01-
11-2019, ALONG WITH OP(LC).25/2017(O), OP(LC).19/2019,
WP(C).34151/2016(T), WP(C).2514/2017(L), WP(C).3107/2019(K),
WP(C).10267/2019(G), THE COURT ON 06-02-2020 DELIVERED THE
FOLLOWING:
O.P.(LC).No.25/17 & con.cases
26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 06TH DAY OF FEBRUARY 2020 / 17TH MAGHA, 1947
WP(C).No.3107 OF 2019(K)
PETITIONERS:
1 SURESHCHANDRAN.K
AGED 59 YEARS
S/O.APPUNNI NAIR.N., HARITHA HOUSE, NELLIKKAD,
PUDUSSERY P.O., PALAKKAD - 678 623.
2 K.UNNIKRISHNAN
AGED 59 YEARS
S/O.A.MANI NAIR, KANNAMPARIYARATH HOUSE, ULLAS
NAGAR, CHEDAYANKALAI, KANJIKODE WEST, PALAKKAD
- 678 623.
3 S.V.ASOKAN
AGED 57 YEARS
S/O.A.SWAMINATHAN, NATHAN COTTAGE, BEHIND SIVA
TEMPLE, VADAKKUMANNAM ROAD, MANNARKKAD P.O.,
PALAKKAD - 678 582.
4 K.,B.SUGATHAN
AGED 57 YEARS
S/O.K.BALAKRISHNAN NAIR, SREEVALSAM, CHANDRA
NAGAR P.O., PALAKKAD, KERALA - 678 007.
5 N.SUDARSANAN
AGED 56 YEARS
S/O.V.SIVADASAN NAIR, 23/534, NANDANAM, E-5,
KAILAS NAGAR, PUDUSSERY (PO), PALAKKAD, KERALA
- 678 623.
O.P.(LC).No.25/17 & con.cases
27
6 RAMANKUTTY.T.N.
AGED 57 YEARS
S/O.APPU, THONDAYIL HOUSE, PUDUSSERY P.O.,
NELLIKKAD, PALAKKAD, KERALA - 678 623.
7 R.GOKULDAS
AGED 56 YEARS
S/O.RAGHAVAN.G., DWARAKA, KALLIAMPARA,
PARISAKKAL P.O., MENONPARA (VIA) PALAKAKD,
KERALA - 678 556.
8 A.RAMACHANDRAN
AGED 56 YEARS
S/O.P.APPUNNI NAIR, ATHIRA HOUSE, PALLAVUR
P.O., PALAKKAD - 678 688.
9 K.NARAYANANKUTTY
AGED 53 YEARS
S/O.P.C.KUNCHENZHUTHASSAN, PULACKKAL HOUSE,
KUTHANUR P.O., KOTHAMANGALAM, PALAKKAD, KERALA
- 678 721.
10 M.A.THOMAS
AGED 59 YEARS
S/O.M.K.ANDREWS, 24/560, EDEN ABINVILLA, BHAVA
NAGAR, KUNNATHURMEDU P.O., PALAKKAD - 678015.
11 K.KRISHNAKUMAR
AGED 57 YEARS
S/O.K.KUTTAPPAN, QUARTER NO.B/11,
INSTRUMENTATION TOWNSHIP, KANJIKODE WEST,
PALAKKAD - 678 623.
12 N.SURESH
AGED 58 YEARS
S/O.K.NARAYANAN EMBRANDIRI, AMBADI, ELAPPULLY,
ELAPPULLY SOUTH P.O, PALAKKAD, KERALA - 678
622.
13 NARAYANAKUTTY.V.K.
AGED 57 YEARS
S/O.VASUDEVAN NAIR.A., SOPANAM, F-2, KAILAS
NAGAR, PUDUSSERY, PALAKKAD, KERALA - 678 623.
O.P.(LC).No.25/17 & con.cases
28
14 SATHEESH KUMAR.S.
AGED 59 YEARS
S/O.SUKUMARAN, INDEEVARAM,BHAGAVATHY NAGAR,
PUDUSSERY POST, PALAKKAD - 678 623.
15 GOVINDAN.N.P.
AGED 56 YEARS
S/O.PAPPU.N.G., NAMBIYATH.I-4, KAILAS NAGAR,
PUDUSSERY P.O., PALAKKAD - 678 623.
16 UNNIKRISHNAN.R.
AGED 54 YEARS
S/O.V.RAGHAVAN NAIR, 15/295, VRINDAVAN, LAL
NAGAR, PUDUPPARIYARAM P.O., PALAKKAD - 678 731.
17 P.KRISHNADAS
AGED 54 YEARS
S/O.P.VELU, DHARSANAM, NELLIKKAD, PUDUSSERY
P.O., PALAKKAD, KERALA - 676 623.
18 M.MURALIKRISHNAN
AGED 54 YEARS
S/O.R.MARIMUTHU PILLAI, NO.32, DEVI NAGAR,
KURUDIKKAD, PUDUSSERY, PALAKKAD - 678 623.
19 K.BALACHANDRAN
AGED 59 YEARS
S/O.T.KRISHNAPODUVAL, SEREELAKSHMI, PRASANTHI
NAGAR, KALLEKULANGARA P.O., PALAKKAD, KERALA -
687 009.
20 BHANUMATHY.K.C.
AGED 58 YEARS
S/O.K.R.CHATHUNNY, PANAKKAL HOUSE, PRECOT MILL
NEW COLONY, KANJIKODE WEST P.O., PALAKKAD - 678
623.
21 T.S.ASOKAKUMAR
AGED 57 YEARS
S/O.T.K.SANKARAN, T.S.ASOKAKUMAR, THOMMAN
PARAMBIL HOUSE, OPP.GOVT.COLLAGE CHITTUR,
CHITTUR.
O.P.(LC).No.25/17 & con.cases
29
22 SANTHA.S.
AGED 57 YEARS
S/O.SANKARAN.T., SRUTHI HOUSE, SARAYU NAGAR,
CHANDRANAGAR P.O., PALAKKAD - 678 007.
23 PAUL.P.S.
AGED 58 YEARS
S/O.P.M.SKARIA, PERUMPILLIKUNNEL HOUSE,
CHANDRANAGAR P.O., PIRIVUSALA, PALAKKAD - 678
007.
24 M.BALACHANDRAN
AGED 59 YEARS
S/O.ACHUTHAN NAIR, 5/36, VAISHNAVAM,
OPP.GOVT.COLLAGE, CHITTUR, PALAKKAD - 678 104.
25 K.PUSHPARAJ
AGED 56 YEARS
S/O.KUNJUKOCHU, VII/113, NIRMALYAM,
THOTTUPALAM, MARUTHA ROAD P.O., PALAKKAD.
26 REVIKUMAR.A.K.
AGED 59 YEARS
S/O.KOTHA.A.K., VIPANCHIKA E-7, KAILAS NAGAR,
PUDUSSERY P.O., PALAKKAD - 678 623.
27 P.A.BALAKRISHNAN
AGED 56 YEARS
S/O.APPU, E/2, ARUN KRISHNA, BHAGAVATHY NAGAR,
PUDUSSERY P.O., PALAKKAD - 678 623.
28 C.R.KANNADASAN
AGED 59 YEARS
S/O.C.RAMAKRISHNAN, SREEMANDIRAM, KALIKAVU
ROAD, MANKARA R.S.P.O., MANKARA, PALAKKAD - 678
613.
29 UNNIKRISHNAN.M.
AGED 59 YEARS
S/O.NARAYANAN NAIR.K., 22/850 - PADMASREE,
INDIRA NAGAR, KUNNATHURMEDU P.O., PALAKKAD -
678 013.
O.P.(LC).No.25/17 & con.cases
30
30 SAJEEV.S.
AGED 57 YEARS
S/O.SIVARAMAKRISHNAN.K., VADAKKETHARA,
KOTTEKKAD, PALAKKAD - 678 732.
31 T.LALITHA
AGED 55 YEARS
W/O.R.VENUGOPALAN LALITHAM, HOUSE NO.14/872,
CHEMBALODE, CHANDRANAGAR P.O., PALAKKAD - 678
007.
32 PRABHAKARAN.C.
AGED 59 YEARS
S/O.CHELLAN, ABI NIVAS, MANNATHARA,
PUTHUPPARIYARAM P.O., PALAKKAD.
33 SOMAKUMARAN.P.V.
AGED 59 YEARS
S/O.P.VELAYUDHAN, DEVADATHAM, SARAYU NAGAR,
CHANDRAN NAGAR P.O., PALAKKAD - 7.
34 K.N.VELAYUDHAN
AGED 59 YEARS
S/O.RAMAN.P., VIDHYA NIVAS, HOUSE NO.75,
JAWAHAR NAGAR, KURUDIKKAD, KANJIKODE WEST P.O.,
PALAKKAD - 678 623.
35 SIVASANKARAN.P.
AGED 57 YEARS
S/O.GOPALA KRISHNA MENON, SIVA SYLAM, EDATHARA
P.O., PALAKKAD.
36 M.MOHANAKRISHNAN
AGED 59 YEARS
S/O.N.P.KARUNAKARAN NAIR, ANUGRAHA, MYTHIRI
NAGAR, YAKKARA P.O., PALAKKAD - 678 701.
37 T.MOHANAN
AGED 59 YEARS
S/O.K.APPUNNI, THEKKATH HOUSE, KONGATTUPADAM,
CHEDAYANKALAI, KANJIKODE, PALAKKAD,
O.P.(LC).No.25/17 & con.cases
31
38 V.SHANMUGHAN
AGED 56 YEARS
S/O.VELAYUDHAN, CHENAN PURA, INDUSTRIAL ESTATE
P.O., OLVAKODE, PALAKKAD.
39 RAVI PRASAD.C.
AGED 55 YEARS
S/O.VISWANATHA MENON, E-7, CHITHRA, BHAGAVATHY
NAGAR, PUDUSSERY P.O., PALAKKAD - 687 623.
40 S.UDAYAKUMAR
AGED 59 YEARS
S/O.P.SUBRAMANIAN PILLA, ANAYAPPAN CHALLA,
PAMPAMPALLAM, PUDUSSERY EAST, PALAKKAD - 678
623.
41 V.K.RAJU
AGED 56 YEARS
S/O.V.K.KUNJOONJU, A-16, IL TOWNSHIP, KANJIKODE
WEST P.O., PALAKKAD - 678 623.
42 K.KANAKARAJAN
AGED 57 YEARS
S/O.V.KUNJU NAIR, 32-JAWAHAR NAGAR, KURUDIKKAD,
PUDUSSERY, PALAKKAD.
43 M.K.KESAVADAS
AGED 58 YEARS
S/O.N.R.NAIR, PAVITHRAM JAYA VILAS, ELAPPULLY
P.O., PALAKKAD - 678 622.
44 K.MANIKKAN
AGED 59 YEARS
SOPANAM, NO.8 SREE NAGAR COLONY, KUNNATHUVEEDU,
PALAKKAD - 678 013.
45 E.SUMATHY
AGED 59 YEARS
S/O.C.GOVINDAN NAIR, SAYOOJYAM, MARUTHA ROAD
P.O., PALAKKAD - 678 007.
O.P.(LC).No.25/17 & con.cases
32
46 MANI.K.
AGED 59 YEARS
S/O.M.KRISHNAN, KRISHNA NIVAS, PRECOT NEW
COLONY, CHEDAYAN KALAI, KANJIKODE WEST
PALAKKAD.
47 ACHUTHANKUTTY V
AGED 59 YEARS
S/O.VELANDY.C., KATTILE HOUSE, ANAPPARA
KOTTEKKAD P.O., PALAKKAD, KERALA - 678 732.
48 MOHANADASAN.K.
AGED 57 YEARS
S/O.KARUNAKARAN NAIR.K., NHARAKKOTTIL HOUSE,
THENUR P.O., PARALI, PALAKKAD.
49 SURESH KUMAR.M.
AGED 59 YEARS
S/O.NARAYANAN, QUARTER NO.B-12, IL TOWNSHIP,
KANJIKODE WEST P.O., PALAKKAD - 676 623.
50 JAYASANKAR.P.V.
AGED 55 YEARS
S/O.R.SANKARA NARAYANAN, JAYASADAN, KALLEPULLY,
PALAKKAD - 678 005.
51 R.VENUGOPALAN
AGED 51 YEARS
S/O.K.RAMACHANDRAN NAIR, LALITHAM H.NO.14/872,
CHEMBALODE, CHANDRANAGAR P.O., PALAKKAD - 678
007.
52 SARADAMBAL.P.S.
AGED 59 YEARS
S/O.SESHAMANI.P.R., 1/784, KALCHETTY STREET,
KALPATHY P.O., PALAKKAD - 678 003.
53 S.HASSAN
AGED 57 YEARS
S/O.M.SYEDMOHAMMED, SINSHA MANZIL, SASTHA
NAGAR, PUDUSSERY.
O.P.(LC).No.25/17 & con.cases
33
54 M.MURUGANANTHAN
AGED 57 YEARS
S/O.K.MARUTHACHALAKOUNDER, SOUPARNIKA,
POOLAMPARA, WALAYAR P.O., PALAKKAD - 678 624.
55 MURUKADAS.M.P.
AGED 55 YEARS
S/O.T.E.THANKASWAMY MENON, SIVASREE, MUNDUR
(VIA), VELIKKAD P.O., PALAKKAD - 678 592.
56 NARAYANANKUTTY.P.
AGED 59 YEARS
S/O.APPUKUTTAN.P., 20/248A, G.K.NIVAS,
KOLAYAKKODE, PUDUSSERY P.O., PALAKKAD - 678
623.
57 O.PEETHAMBARAN
AGED 58 YEARS
S/O.O.KUMARAN VAIDYAR, KRISHNAKRIPA OROTTIL,
THEKKETHARA, PUDUSSERY P.O., KANJIKODE WEST.
58 SURESH.M.
AGED 58 YEARS
S/O.K.KUMARN NAIR, USHUS, KINASSERY P.O.,
PALAKKAD - 678 701.
59 A.BHAKTAVALSALAN
AGED 55 YEARS
S/O.ANNAMALA PULAVAR, PULAVAR HOUSE, PALAPPURAM
P.O., OTTAPPALAM, PALAKKAD - 6790103.
60 M.P.RAMANUNNI
AGED 53 YEARS
S/O.P.KRISHNAN NAIR, VANDANAM, HOUSE NO.29,
DEVI NAGAR, PUDUSSERY, KANJIKODE WEST P.O.,
PALAKKAD - 678 623.
61 K.SURESH KUMAR
AGED 52 YEARS
S/O.KRISHNAN NAIR, HARICHANDRANAM, G-2, KAILAS
NAGAR, PUDUSSERY, PALAKKAD - 678 623.
O.P.(LC).No.25/17 & con.cases
34
62 N.SUKUMARAN
AGED 53 YEARS
S/O.P.ARAVINDAKSHAN, NAMBALAT HOUSE, (F9),
BAGAVATHY NAGAR, PUDUSSERY, PALAKKAD, KERALA -
678 623.
63 PREMRAJ.A.K.
AGED 53 YEARS
S/O.SREEDHARA PANICKER, QUARTER NO.A/4, IL
TOWNSHIP, KANJIKODE WEST, PALAKKAD - 678 623.
64 V.RAMAN
AGED 54 YEARS
S/O.V.VELAYUDHAN, VETTAMPARAMBATH HOUSE,
PUTHURPADAM, PUDUSSERY P.O., PALAKKAD - 678
623.
65 VIDYASAGAR P.
AGED 56 YEARS
S/O.UNNI ALIAS PANJAN P., PADINJAKKARA HOUSE,
B-18, PAVITHRAM, KAILAS NAGAR, PUDUSSERY P.O.,
KANJIKODE WEST - 678 623.
66 V.RAJEEV
AGED 53 YEARS
S/O.K.V.PANICKER, 20718 PAVITHARAM,
KOLAYAKKODE, PUDUSSERY P.O., PALAKKAD - 678
623.
67 P.M.MANIYAN
AGED 54 YEARS
S/O.MUKUNTHAMENON, PUNNASSERY HOUSE, D-5 KAILAS
NAGAR, PUDUSSERY P.O., PALAKKAD - 678 623.
68 RUGMINI.P.V.
AGED 58 YEARS
D/O.P.V.VENKITARAMA IYER, 2/111, NEW KALPATHY,
PALAKKAD - 678 003.
69 K.P.SIVANANDAN
AGED 51 YEARS
S/O.R.PARAMESWARAN KARTHA, SREESIVAM,
KONAGASSERY, MOORKATH KALAM, KUTHANUR P.O.,
PALAKKAD - 678 721.
O.P.(LC).No.25/17 & con.cases
35
70 PRADEEP.K.
AGED 49 YEARS
S/O.K.M.AYAPPAN, SREE NILAYAM, UMMINIKULAM,
KANJIKODE WEST P.O., PALAKKAD - 678 623.
71 BALACHANDRAN.K.K.
AGED 56 YEARS
S/O.K.R.KANDAN, KARIPPASSERY HOUSE, PUTURPADAM,
PUDUSSERY, KANJIKODE WEST, PALAKKAD - 678 623.
72 R.ASOKKUMAR
AGED 59 YEARS
S/O.A.RAMAN KUTTY ASARI, 13/546, SOWPARNIKA
MANKAVU, PALAKKAD - 678 001.
73 P.S.SALIMON
AGED 59 YEARS
S/O.P.V.SAHADEVAN, HARI SREE, KUNDANIPOTTA
PUDUSSERY P.O., PALAKKAD - 678 623.
74 SREEKUMAR.M.P.
AGED 58 YEARS
S/O.P.PADMANABHA MANNADIYAR, 8/231, CHAITHANYA,
MARUTH ROAD P.O., PALAKKAD - 678 007.
75 K.RAJAN
AGED 59 YEARS
S/O.C.KELI, KALIPARAM, KOTTEKKAD P.O.,
PALAKKAD.
76 C.SELVARAJ
AGED 55 YEARS
S/O.CHINNA SWAMY KOUNDER, KONGOETUPADAM,
CHEDAYANKALAYI, KANJIKODE WEST, PALAKKAD - 678
623.
77 M.RADHAKRISHNAN
AGED 55 YEARS
S/O.MADHAVAN.K., KOOTTALA HOUSE, RAMASSERY
P.O., ELAPULLY - 678 622.
O.P.(LC).No.25/17 & con.cases
36
78 N.Y.MURALEEDHARAN
AGED 53 YEARS
S/O.A.BALAN, ULLATILTHODI HOUSE, PARUTHIPPULLY
P.O., PALAKKAD - 678 575.
79 ANU RATNAMANI.K.
AGED 59 YEARS
D/O.NARAYANAN.K., PARAMBILTHODI, VALLIKKUNNU
NORTH P.O, VIA KADALUNDI NAGARAM, MALAPPURAM
DISTRICT.
BY ADV. SRI.RAJIT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY MINISTRY OF HEAVY INDUSTRIES AND
PUBLIC ENTERPRISES, DEPARTMENT OF HEAVY
INDUSTRY, NEW DELHI - 110 011.
2 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
INDUSTRIES (J) DEPARTMENT, THIRUVANANTHAPURAM.
3 CHAIRMAN CUM MANAGING DIRECTOR
M/S.INSTRUMENTATION LTD., KOTA, RAJASTHAN-324
005.
4 M/S.INSTRUMENTATION LTD
KANJIKODE WEST, PALAKKAD - 678 623, REPRESENTED
BY ITS UNIT HEAD.
R1 BY ADV. SHRI.P.VIJAYAKUMAR, ASG OF INDIA
R3-4 BY ADV. SRI.E.K.MADHAVAN
R3-4 BY ADV. SRI.V.KRISHNA MENON
R3-4 BY ADV. SMT.P.VIJAYAMMA
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
01-11-2019, ALONG WITH OP(LC).25/2017(O), OP(LC).19/2019,
WP(C).34151/2016(T),WP(C).2514/2017(L),WP(C).28652/2017(F),
WP(C).10267/2019(G), THE COURT ON 06-02-2020 DELIVERED THE
FOLLOWING:
O.P.(LC).No.25/17 & con.cases
37
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 06TH DAY OF FEBRUARY 2020 / 17TH MAGHA, 1947
WP(C).No.10267 OF 2019(G)
PETITIONERS:
1 SURESHCHANDRAN K.
AGED 59 YEARS
S/O. APPUNNI NAIR.N.,
HARITHA HOUSE, NELLIKKAD, PUDUSSERY P.O.,
PALAKKAD 678623.
2 K. UNNIKRISHNAN,
AGED 59 YEARS
S/O. A. MANI NAIR, KANNAMPARIYARATH HOUSE,
ULLAS NAGAR, CHEDAYANKALAI, KANJIKODE WEST,
PALAKKAD 678 623.
3 S. V. ASOKAN,
AGED 57 YEARS
S/O. A, SWAMINATHAN, NATHAN COTTAGE, BEHIND
SIVA TEMPLE, VADAKKUMANNAM ROAD, MANNARKKAD
P.O.,
PALAKKAD 678 582.
4 K.B. SUGATHAN,
AGED 57 YEARS
S/O. K. BALAKRISHNAN NAIR,
SREEVALSAM, CHADNRA NAGAR P.O.,
PALAKKAD , KERALA 678 007.
5 N. SUDARSANAN,
AGED 56 YEARS
S/O. V. SIVADASAN NAIR, 23/534, NANDANAM E -5,
KAILAS NAGAR, PUDUSSERY P.O.,
PALAKKAD KERALA 678 623.
O.P.(LC).No.25/17 & con.cases
38
6 RAMANKUTTY T.N.,
AGED 57 YEARS
S/O. APPU, THONDAYIL HOUSE, PUDUSSERY P.O.,
NELLIKKAD, PALAKKAD, KERALA 678 623.
7 R. GOKULDAS,
AGED 56 YEARS
S/O. RAGHAVAN. V. DWARAKA, KALLIAMPARA,
PARISAKKAL P.O.,
MENONPARA VIA PALAKKAD, KERALA 678 556.
8 A. RAMACHANDRAN,
AGED 56 YEARS
S/O. P. APPUNNI NAIR,
ATHIRA HOUSE, PALLAVUR P.O.,
PALAKKAD 678 688.
9 K. NARAYANANKUTTY,
AGED 53 YEARS
S/O. P.C. KUNCHENZHUTHASSAN, PULACKKAL HOUSE,
KUTHANUR P.O.,
KOTHAMANGALAM PALAKKAD KERALA, 678 721.
10 M.A. THOMAS,
AGED 59 YEARS
S/O.M.K. ANDREWS,
24/560, EDEN, ABINVILLA, BHAVAN NAGAR,
KUNNATHURMEDU P.O. PALAKKAD 678 015.
11 K. KRISHNAKUMAR,
AGED 57 YEARS
S/O. K. KUTTAPPAN, QUARTER NO. B/11,
INSTRUMENTATION TOWNSHIP, KANJIKODE WEST,
PALAKKAD 678 623.
12 N. SURESH,
AGED 58 YEARS
S/O.K. NARAYANAN EMBRANDIRI, AMBADI, ELAPPULLY
ELAPPULLY SOUTH P.O.,
PALAKKAD, KERALA 678 622.
O.P.(LC).No.25/17 & con.cases
39
13 NARAYANAKUTTY V.K.,
AGED 57 YEARS
S/O. VASUDEVAN NAIR, A, SOPANAM F-2,
KAILASNAGAR, PUDUSSERY, PALAKKAD , KERALA 678
623.
14 GOVINDAN. N.P.,
AGED 56 YEARS
S/O. PAPPU NG., GOVINDAN N.P.,
NAMBIYATH 1-4, KAILAS NAGAR, PUDUSSERY, P.O.,
PALAKKAD 678 623.
15 UNNIKRISHNAN.R.,
AGED 54 YEARS
S/O. V. RAGHAVAN NAIR,
15/295, VRINDAVAN, LAL NAGAR, PUDUPPARIYARAM
P.O., PALAKKAD 678 731.
16 P. KRISHNADAS,
AGED 54 YEARS
S/O. P. VELU,
DHARSANAM, NELLIKKAD, PUDUSSERY P.O.,
PALAKKAD KERALA, 678 623.
17 M. MURALIKRISHNAN,
AGED 54 YEARS
S/O. R. MARIMUTHU PILLAI, NO. 32,
DEVINAGAR, KURUDIKKAD, PUDUSSERY, PALAKKAD 678
623.
18 BHANUMATHY K.C.,
AGED 58 YEARS
D/O. K.R.CHATHUNNY PANAKKAL HOUSE, PRECOT MILL
NEW COLONY, KANJIKODE WEST P.O.,
PALAKKAD 678 623.
19 T.S. ASOKAKUMAR,
AGED 57 YEARS
S/O. T.K. SANAKRAN. T.S., ASOKAKUMAR, THOMMAN
PARAMBIL HOUSE, OPP. GOVT. COLLEGE CHITTUR,
CHITTUR.
O.P.(LC).No.25/17 & con.cases
40
20 SANTHA.S.,
AGED 57 YEARS
D/O. SANKARAN.T. SRUTHI HOUSE,
SARAYU NAGAR, CHANDRANAGAR P.O.,
PALAKKAD 678 007.
21 PAUL. P.S.,
AGED 58 YEARS
S/O. P.M. SKARIA, PERUMPILLIKUNNEL HOUSE,
CHANDRANAGAR P.O.,
PIRIVUSALA, PALAKKAD 678 007.
22 M. BALACHANDRAN,
AGED 59 YEARS
S/O. ACHUTHAN NAIR,
5/36, VISHVAM, OPP. GOVT. COLLEGE, CHITTUR ,
PALAKKAD 678 104.
23 K. PUSHPARAJ,
AGED 56 YEARS
S/O. KUNJUKOCHU, VII/113, NIRMALYAM,
THOTTUPALAM, MARUTHA ROAD, P.O., PALAKKAD,
24 REVIKUMAR,A.K.,
AGED 59 YEARS
S/O. KOTHA A.K.,
VIPANCHIKA E-7, KAILAS, NAGAR, PUDUSSERY, P.O.,
PALAKKAD 678 623.
25 P.A. BALAKRISHNAN,
AGED 56 YEARS
S/O. APPU, E/2, ARUN KRISHNA, BHAGAVATHY,
NAGAR, PUDUSSERY P.O.,
PALAKKAD 678 623.
26 C.R. KANNADASAN,
AGED 59 YEARS
S/O. C. RAMAKRISHNAN, SREEMANDIRAM, KALIKAVU
ROAD MANKARA R.S. P.O. MANKARA, PALAKKAD 678
613.
O.P.(LC).No.25/17 & con.cases
41
27 UNNIKRISHNAN.M.,
AGED 59 YEARS
S/O. NARAYANAN NAIR.K. 22/850- PADMASREE INDIRA
NAGAR, KUNNATHURMEDU P.O.,
PALAKKAD 678 013.
28 SAJEEV. S.,
AGED 57 YEARS
S/O. SIVARAMAKRISHNAN .K., VADAKKETHARA,
KOTTEKKAD PALAKKAD 678 732.
29 T. LALITHA,
AGED 55 YEARS
W/O. R VENUGOPALAN LALITHAM, HOUSE, NO. 14/872,
CHEMBALODE, CHANDRANAGAR P.O.,
PALAKKAD 678 007.
30 PRABHAKARAN.C.
AGED 59 YEARS
S/O. CHELLAN, ABI NIVAS, MANNATHARA,
PUTHUPPARIYARAM P.O.,
PALAKKAD.
31 SOMAKUMARAN P.V.,
AGED 59 YEARS
S/O. P. VELAYUDHAN, DEVADATHAM, SARAYU NAGAR,
CHANDRA NAGAR, P.O., PALAKKAD 7.
32 K. VELAYUDHAN,
AGED 59 YEARS
S/O. RAMAN.P., VIDHYA NIVAS, HOSUE NO. 75,
JAWAHAR NAGAR, KURUDKKAD, KANJIKODE WEST P.O.,
PALAKKAD 678 623.
33 SIVASANKARAN.P.,
AGED 57 YEARS
S/O. GOPALA KRISHNA MENON, SIVA SYLAM EDATHARA
P.O.,
PALAKKAD.
O.P.(LC).No.25/17 & con.cases
42
34 M. MOHANAKRISHNAN,
AGED 59 YEARS
S/O. N.P. KARUNAKARAN NAIR, ANUGRAHA, MYTHRI
NAGAR, YAKKARA P.O.,
PALAKKAD 678 701.
35 T. MOHANAN,
AGED 59 YEARS
S/O. K. APPUNNI,
THEKKATH HOUSE, KONGATTUPADAM, CHEDAYANKALAI,
KANJIKODE PALAKKAD.
36 V. SHANMUGHAN,
AGED 56 YEARS
S/O. VELAYUDHAN, CHENAN PURA, INDUSTRIAL ESTATE
P.O., OLVAKODE , PALAKKAD.
37 RAVI PRASAD. C.,
AGED 55 YEARS
S/O. VISWANATHA MENON, E-7, CHITHRA, BHAGAVATHY
NAGAR, PUDUSSERY P.O. PLAKKAD 678 623.
38 S. UDAYAKUMAR,
AGED 59 YEARS
S/O. P. SUBRAMANINAN PILLA,
ANAYAPPAN CHALLA,
PAMPAMPALLAM, PUDUSSERY EAST, PALAKKAD 678 623.
39 V.K. RAJU,
AGED 56 YEARS
S/O. V.K. KUNJOONJU A-16, IL, TOWANSHIP,
KANJIKODE WEST P.O.,
PALAKKAD 678 623.
40 K. KANAKARAJAN,
AGED 57 YEARS
S/O. V. KUNJU NAIR, 32 JAWAHAR NAGAR,
KURUDIKKAD, PUDUSSERY PALAKKAD.
41 M. KESAVA DAS,
AGED 58 YEARS
S/O. N.R. NAIR,
PAVITHRAM JAYA VILAST, ELAPPULLY P.O.,
PALAKKAD 678 622.
O.P.(LC).No.25/17 & con.cases
43
42 K. MANIKKAM,
AGED 59 YEARS
SOPANAM, NO. 8 SREE NAGAR COLONY,
KUNNATHUVEEDU, PALAKKAD 678013.
43 E. SUMATHY,
AGED 59 YEARS
S/O. C. GOVINDAN NAIR, SAYOOJAYAM MURUTHA ROAD,
P.O., PALAKKAD 678 007.
44 MANI.K.
AGED 59 YEARS
S/O. M. KRISHNAN, KRISHNA NIVAS, PRECOT NEW
COLONY, CHEDAYAN KALAI, KANJIKODE WEST
PALAKKAD.
45 ACHUTHANKUTTY.V.,
AGED 59 YEARS
S/O. VELANDY.C., KATTILE HOUSE, ANAPPANRA
KOTTEKKAD P.O.,'PALAKKAD KERALA 678 732.
46 MOHANA DASAN.K.,
AGED 57 YEARS
S/O. KARUNAKARAN NAIR.K., NHARAKKOTTIL HOUSE,
THENUR P.O.,
PARALI,. PALAKKAD.
47 SURESH KUMAR. M.,
AGED 59 YEARS
S/O. NARAYANAN, QUARTER NO. B-12, IL TOWNSHIP
KANJIKODE WEST P.O., PALAKKAD 678 623.
48 JAYASANKAR.P.V.,
AGED 55 YEARS
S/O. R SANKARA NARAYANAN, JAYASADAN, KALLEPULLY
PALAKKAD 678 005.
49 R. VENUGOPALAN,
AGED 59 YEARS
S/O. K. RAMA CHANDGRAN NAIR,
LALITHAM H., NO. 14/872, CHEMBALODE,
CHANDRANAGAR P.O.,
PALAKKAD 678 007.
O.P.(LC).No.25/17 & con.cases
44
50 SARADAMBAL.P.S.,
AGED 59 YEARS
S/O. SESHAMANI P.R.,1/784, KALCHETTY STREET,
KALPATHY P.O.,
PALAKKAD 678 003.
51 S. HASSAN,
AGED 57 YEARS
S/O. M. SYEDMOHAMMED, SINSHA MANZIL, SASTHANGAR
PUDUSSERY.
52 M. MURUGANANTHAN,
AGED 57 YEARS
S/O. K. MANUTHACHALAKOUNDER, SOUPARNIKA,
POOLAMPARA, WALAYAR P.O.,
PALAKKAD 678 624.
53 MURUKADAS M.P.
AGED 55 YEARS
S/O. T.E. THANAKSWAMY MENON, SIVASREE MUNDUR
VIA, VELIKKAD P.O.,
PALAKKAD 678 592.
54 O. PEETHAMBARAN,
AGED 58 YEARS
S/O. O.KUMARAN VAIDYAR,
KRISHNAKRIPA OROTTIL, THEKKETHARA, PUDUSSERY
P.O.,
KANJIKODE WEST.
55 SURESH.M.,
AGED 58 YEARS
S/O. K. KUMARAN NAIR, USHUS, KINASSERY P.O.,
PALAKKAD 678 701.
56 SREEKUMAR.M.P.,
AGED 58 YEARS
S/O. P PADMANABHA MANNADIYAR 8/231,
CHAITHANYAM, MARUTH ROAD P.O.,
PALAKKAD 678 007.
O.P.(LC).No.25/17 & con.cases
45
57 K. RAJAN,
AGED 59 YEARS
S/O. C. KELI, KALIPARA, KOTTEKKAD P.O.,
PALAKKAD
58 ANU RATNAMANI.K.,
AGED 59 YEARS
D/O. NARAYANAN.K., PARABILTHODI, VALLIKKUNNU
NORTH P.O., VIA KADALUNDI NAGARAM, MALAPPURAM
DISTRICT.
BY ADV. SRI.RAJIT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY MINISTRY OF HEAVY INDUSTRIES AND
PUBLIC ENTERPRISES, DEPARTMENT OF HEAVY
INDUSTRY NEW DELHI 110 011
2 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
INDUSTRIES J DEPARTMENT, THIRUVANANTHAPURAM.
3 CHAIRMAN CUM MANAGING DIRECTOR
M/S. INSTRUMENTATION LIMITED, KOTA, RAJASTHAN
324005.
4 M/S. INSTRUMENTATION LIMITED,
KANJIKODE WEST, PALAKKAD 678 623 REPRESENTED BY
ITS UNIT HEAD.
R1 BY ADV. SHRI.P.VIJAYAKUMAR, ASG OF INDIA
R3 BY ADV. SMT.J.SURYA
R3-4 BY ADV. SMT.P.VIJAYAMMA
R3-4 BY ADV. SRI.V.KRISHNA MENON
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
01-11-2019, ALONG WITH OP(LC).25/2017(O), OP(LC).19/2019,
WP(C).34151/2016(T), WP(C).2514/2017(L),
WP(C).28652/2017(F), WP(C).3107/2019(K), THE COURT ON 06-
02-2020 DELIVERED THE FOLLOWING:
O.P.(LC).No.25/17 & con.cases
46
JUDGMENT
[ OP(LC).25/2017, OP(LC).19/2019, WP(C).34151/2016, WP(C).2514/2017, WP(C).28652/2017, WP(C).3107/2019, WP(C).10267/2019 ] Dated this the 6th day of February 2020
1. Heard the learned counsel for the petitioner in O.P.(LC) Nos.25 of 2017 and 19 of 2019, the learned counsel for the petitioners in the writ petitions, the learned Assistant Solicitor General of India and the learned Government Pleader.
2. O.P.(LC) No.25 of 2017 is filed challenging Exhibit P15 award passed in ID No.5 of 2013 by the Central Government Industrial Tribunal cum Labour Court, Ernakulam. It is contended by the petitioner in OP(LC) No.25 of 2017 that the company is registered under the Companies Act, 1956 with its registered office at Kota in the State of Rajasthan. It has a unit at Palakkad. It is stated that a settlement revising pay and benefits of the employees of the Palakkad unit from 1.1.1992 to 31.12.1996 was signed between the management and O.P.(LC).No.25/17 & con.cases 47 unions in June 1999. Pending negotiations, the management had paid recoverable advances to the employees against the pay revision benefits. It is stated that by the time this settlement was arrived at in June 1999, the pay revision for 1997 also became due. Settlement regarding 1997 pay revision was arrived at and signed only on 3.8.2009 and the pay revision was implemented prospectively only with effect from 23-2-2019. It is stated that in the meanwhile, the company was declared as a sick unit and scheme for rehabilitation was pending consideration before the BIFR. The unions filed W.P.(C).No.461 of 2010 before this Court challenging the steps taken to recover the amounts paid as advance from the terminal benefits of retiring employees. This Court directed the Regional Labour Commissioner (Central) Cochin to conciliate the matter. When the conciliation failed, the dispute was referred to Central Government Industrial Tribunal cum Labour Court. The dispute referred was whether the action of the management of M/s.Instrumentation Limited, Palakkad in recovering the advance paid to the employees from their terminal benefits is justified or not?, If not, what O.P.(LC).No.25/17 & con.cases 48 reliefs the employees are entitled to? The Tribunal, after hearing the parties, rendered Exhibit P15 award, which is under challenge.
3. It is contended by the learned counsel for the petitioner that the 2nd respondent erred in not considering the specific contention that the amounts disbursed were refundable advances and that there were no arrears in respect of the 1997 Pay Revision against which such refundable advances could have been adjusted. It is stated that the company had been declared as a sick Industrial Unit and the BIFR order dated 25.2.2010 specified that benefits of the 1997 wage revision would be applicable only with effect from 23.3.2009 as had been stated by the Central Government. It is stated that Clause 13 of the settlement dated 3.8.2009 specifically refers to adjustable ad hoc payments/advances and recoverable advances. It is, therefore, contended that the amounts were liable to be recovered from the amounts due to the employees in view of the fact that there were no arrears from which adjustments could have been effected. It is further O.P.(LC).No.25/17 & con.cases 49 contended that in view of the settlement between the parties, the Tribunal could not have examined the issue as there was no industrial dispute as defined under Section 2(k) of the ID Act which could have been decided by the Tribunal. It is stated that in the facts of the case, the findings and the direction in the award negating the recovery of advances from terminal benefits of the employees was completely unsustainable in law.
4. O.P.(LC) No.19 of 2019 is filed by the Instrumentation Limited, a Government of India undertaking, challenging Exhibit P3 order passed by the 2nd respondent in a claim petition filed under Section 33 C (2) of the Industrial Disputes Act, 1947 read with Rule 62(2) of Industrial Disputes (Central) Rules, 1957. The claim petition was filed challenging the recovery of advances granted by the Management to the employees of the company from the gratuity and other payments due to the employees. It is stated that Exhibit P2 objection had been preferred by the company stating that the claim could not have been raised under Section 33 C (2) of the ID Act and that the recovery was in respect of refundable advances granted in O.P.(LC).No.25/17 & con.cases 50 anticipation of a wage revision. It is stated that since arrears of wage revision could not be granted to the employees due to the financial condition of the company, the amounts disbursed as refundable advances were liable to be recovered from them. It is submitted that without considering the contentions of the company, Exhibit P3 order was passed stating that recovery made from the terminal benefits of the employees was completely illegal and that the respondents are liable to disburse the amounts illegally recovered. Reliance was placed on award in ID No.5/2013.
5. The captioned writ petitions have been filed by the employees challenging the recovery made from their terminal benefits. W.P.(C).Nos.34151 of 2016 and 2514 of 2017 was initially disposed of by judgment dated 7.4.2017 directing the terminal benefits to be released to them within four months from the date of receipt of a copy of the judgment. On a revision petition being filed, the judgment was reviewed and recalled. The writ petition was posted for re-hearing. Thereafter, an interim order was passed recording the submission of the O.P.(LC).No.25/17 & con.cases 51 management that no recovery was made from the Provident Fund amounts and that recovery was effected from gratuity payable to the employees. It was, therefore, directed that the amounts recovered/adjusted from the gratuity shall be deposited in a separate fixed deposit account with a nationalised bank and the question regarding admissibility of recovery/adjustment from the gratuity will be considered in the writ petitions. W.P.(C).Nos.10267 of 2019 and W.P.(C).No. 3107 of 2019 is filed by the employees seeking the release of the amounts due. W.P.(C).No.28652 of 2017 is filed by the General Secretary of an Employees Union seeking directions to the 1st respondent to pay arrears of pay revision of 1992 and 1997, as also for the implementation of the further pay revisions of 2007 and 2017. Interim orders have been rendered in W.P.(C).Nos.3107 of 2019 and 10267 of 2019 stating that the interim orders in W.P.(C).No.2514 of 2017 will govern the said cases as well.
6. The question which requires consideration by this Court is whether there is any material illegality in the award passed by O.P.(LC).No.25/17 & con.cases 52 the Central Government Industrial Tribunal cum Labour Court and whether the management is justified in effecting recovery from the gratuity payable to the employees, who had retired from service. The challenge against the award of the Tribunal is essentially on the ground that the factual aspects of the matter have not been properly considered by the Tribunal. It is not in dispute before me that pursuant to the conciliation conducted on the directions of this Court, the dispute had been referred to the Tribunal for an adjudication on the question whether the amounts allegedly paid as refundable advances could be withheld from the terminal benefits of the employees. It is not in dispute before me that the parties were put on notice and their contentions were considered with reference to the materials produced before the the award was passed by the Tribunal. This Court, being only vested with the supervisory jurisdiction under Article 227 of the Constitution of India is not expected to re-visit the factual aspects of the matter only or attempt a re-appreciation of the material relied on by the Tribunal.
O.P.(LC).No.25/17 & con.cases 53
7. Having considered the contentions advanced on either side and having perused the award, I am of the opinion that the award is not vitiated by any perversity or substantial illegality so as to make it amenable to interference under judicial review. In the above view of the matter, I am of the opinion that challenge against the award is not sustainable.
8. The claim of the petitioners in the other petitions is for the payment of amounts withheld from gratuity due to them. It is not in dispute that the gratuity is payble to the employees of the management under the provisions of the Payment of Gratuity Act. It is trite law that the gratuity can be withheld or withdrawn only in the circumstances as provided in the Act Sub-section 6 of Section 4 of the Payment of Gratuity Act provides the circumstances under which gratuity can be withheld or forfeited by the employer. Section 4(6) reads as follows:-
"(6) Notwithstanding anything contained in sub-section (i),
(a) the gratuity of an employee, whose services have been terminated for any act, wilful omission or negligence causing any damage or loss to, or destruction of, property belonging to the employer, shall be forfeited to the extent of the damage or loss so O.P.(LC).No.25/17 & con.cases 54 caused.
(b) the gratuity payable to an employee 1[may be wholly or partially forfeited].
(i) if the services of such employee have been terminated for his riotous or disorderly conduct or any other act of violence on his part; or
(ii) if the services of such employee have been terminated for any act which constitutes an offence involving moral turpitude, provided that such offence is committed by him in the course of his employment. "
9. In the admitted facts and circumstances of the instant case, there is no allegation, whatsoever, which can be relatable to the reasons referable to Section 4(6) for a lawful withholding or forfeiture of gratuity or any part thereof. In the above circumstances, I am of the opinion that the action of the respondents in withholding amounts from the gratuity due to the employees on the ground that such amounts represent refundable advances cannot be countenanced. The respondents are duty bound to release the amounts which have been withheld by them from the gratuity without any authority of law.
O.P.(LC).No.25/17 & con.cases 55
10.W.P.(C).No.28652 of 2017 is with regard to the payment of wage revision arrears to the employees of the 1 st respondent. A detailed counter affidavit has been placed on record on behalf of the 2nd respondent in the writ petition. It is pointed out that the 2nd respondent company has been declared as a sick industrial unit and that the matter was pending before the BIFR. It is stated that on the basis of the orders issued by the Central Government, the BIFR has approved a revival package which binds the company as well as the Government. It is stated that in view of the specific directions contained in the rehabilitation package with regard to the implementation of the pay revisions and the grant of arrears with prospective effect, the prayers raised in the writ petition are completely misconceived.
11.Having considered the contentions advanced on either side, I am of the opinion that the prayers sought for in W.P. (C).No.28652/2017 cannot be granted in the facts and circumstances of the instant case. The grievances of the employees with regard to the arrears of wage revision are to O.P.(LC).No.25/17 & con.cases 56 be raised by them before the State Government. In the case of any take over by the State Government or in the unfortunate event of the closure of the company, the interests of the employees will also be addressed.
12.In the result, OP(LC) Nos. 25 of 2017 and 19 of 2019 are dismissed.
W.P.(C).Nos.34151 of 2016, 2514 of 2017, 3107 of 2019 and 10267 of 2019 are liable to succeed and the said writ petitions are allowed. The amounts illegally withheld from the petitioners' gratuity will be released to them without delay. In view of the fact that the amounts have been deposited in separate accounts by the employer, the amounts due shall be released to them within a period of four weeks from the date of receipt of a copy of this judgment.
W.P.(C).No.28652/2017 is closed, leaving open the contentions of the petitioners to be considered in appropriate proceedings.
Sd/-
Anu Sivaraman, Judge sj O.P.(LC).No.25/17 & con.cases 57 APPENDIX OF OP(LC) 25/2017 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE MEMORANDUM OF SETTLEMENT DATED 18.01.1988.
EXHIBIT P2 TRUE COPY OF THE MEMORANDUM OF SETTLEMENT DATED 23.04.1990 EXHIBIT P3 TRUE COPY OF THE ORDER DATED 19.01.1994.
EXHIBIT P4 TRUE COPY OF THE LETTER DATED
13.04.1996.
EXHIBIT P5 TRUE COPY OF THE LETTER DATED 15.04.1996.
EXHIBIT P6 TRUE COPY OF THE ORDER DT. 24.03.1999 ALONG WITH COPY OF THE APPROVED SANCTIONED SCHEME(WITHOUT THE ANNEXURES
- 1 TO VII THEREWITH).
EXHIBIT P7 TRUE COPY OF THE OFFICE MEMORANDUM DATED 25.06.1999.
EXHIBIT P8 TRUE COPY OF THE MEMORANDUM OF SETTLEMENT DATED 26.06.1999.
EXHIBIT P9 TRUE COPY OF THE OFFICE MEMORANDUM DATED 11.02.2004.
EXHIBIT P10 TRUE COPY OF THE OFFICE MEMORANDUM DATED 09.11.2006.
EXHIBIT P11 TRUE COPY OF THE LETTER DATED 23.02.2009.
EXHIBIT P12 TRUE COPY OF THE MEMORANDUM OF SETTLEMENT DATED 03.08.2009.
O.P.(LC).No.25/17 & con.cases 58 EXHIBIT P13 TRUE COPY OF THE ORDER DATED 25.02.2010 ALONGWITH THE MDRS(WITHOUT ANNEXURES I TO VII THEREOF).
EXHIBIT P14 TRUE COPY OF THE ORDER DATED 03.12.2012.
EXHIBIT P15 TRUE COPY OF THE AWARD DATED 7.10.2016.
APPENDIX OF OP(LC) 19/2019 PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE PETITION DATED 21.7.2015.
EXHIBIT P2 TRUE COPY OF THE OBJECTION DATED 17.12.2015.
EXHIBIT P3 TRUE COPY OF THE ORDER DATED 7.5.2019 PASSED BY THE SECOND RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER DATED 18.8.2017 IN OP(LC) NO.25 OF 2017.
EXHIBIT P4 A TRUE COPY OF THE INTERIM ORDER DATED 28.9.2017 IN OP(LC) NO.25 OF 2017.
O.P.(LC).No.25/17 & con.cases 60 APPENDIX OF WP(C) 34151/2016 PETITIONER'S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE PAY REVISION ORDER OF THE YEAR 1992 EXHIBIT P2 A TRUE COPY OF THE PAY REVISION ORDER OF THE YEAR 1997 EXHIBIT P3 A TRUE COPY OF THE JUDGMENT DATED 02.01.2014 IN WRIT APPEAL NO. 401/98 EXHIBIT P4 A TRUE COPY OF THE JUDGMENT IN SLP NO.11892/2014
EXHIBIT P5 A TRUE COPY OF THE JUDGMENT IN REVIEW PETITION NO. 2031/2014 EXHIBIT P6 A TRUE COPY OF THE NEWS ITEM PUBLISHED IN MALAYALA MANORAMA DAILY DATED 01.12.2016.
RESPONDENT'S EXHIBITS:
EXHIBIT R1 NIL.
EXHIBIT R1 A TRUE COPY OF THE OFFICE MEMORANDUM
DATED 25.06.1999.
EXHIBIT R1 B TRUE COPY OF THE OFFICE MEMORANDUM
DATED 11.02.2004.
EXHIBIT R1 C TRUE COPY OF THE OFFICE MEMORANDUM
DATED 09.11.2006.
EXHIBIT R1 D TRUE COPY OF THE LETTER DATED
23.02.2009.
EXHIBIT R1 E TRUE COPY OF THE ORDER/PROCEEDINGS
DATED 25.02.2010 ALONG WITH MDRS
(WITHOUT ANNEXURES II TO VII THEREOF). O.P.(LC).No.25/17 & con.cases 61 EXHIBIT R1 F COPY OF ANNEXURE I ATTACHED TO EXT.R1(E).
EXHIBIT R1 G TRUE COPY OF THE ORDER DATED 28.02.2000 ISSUED BY THE DEPARTMENT OF HEAVY INDUSTRY, GOVERNMENT OF INDIA.
EXHIBIT R1 H TRUE COPY OF THE OFFICE ORDER NO.5(1)/2016-PE-VIII DATED 08.12.2016 ISSUED BY THE DEPARTMENT OF HEAVY INDUSTRY, GOVERNMENT OF INDIA.
EXHIBIT R1 I TRUE COPY OF THE CIRCULAR NO.IL/CPD-
1/135/PR/2009-10 DATED 13.10.2009 ISSUED BY INSTRUMENTATION LTD.
EXHIBIT R1 J TRUE COPY OF THE ORDER DATED 30.10.2017 PASSED BY THE HON'BLE COURT IN RP NO.627 OF 2017 IN WPC NO.34151 OF 2016.
EXHIBIT R1 K TRUE COPY OF THE STATEMENT FILED BY THE COMPANY AS DIRECTED BUY THIS HON'BLE COURT VIDE ORDER DATED 30.10.2017.
EXHIBIT R1 L TRUE COPY OF THE SETTLEMENT DATED 12.04.2012.
EXHIBIT R1 M TRUE COPY OF THE RESOLUTION NO.178.21. EXHIBIT R1 N TRUE COPY OF THE CIRCULAR DATED 16.01.1989.
O.P.(LC).No.25/17 & con.cases 62 APPENDIX OF WP(C) 2514/2017 PETITIONER'S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE NOTICE DATED 08/12/2016 OF CMD.
EXHIBIT P2 A TRUE COPY OF THE CIRCULAR DATED 19/12/2016.
EXHIBIT P3 A TRUE COPY OF THE PRESS NOTIFICATION DATED 13/01/2017.
EXHIBIT P4 A TRUE COPY OF THE PETITION DATED 17/12/2016 SUBMITTED BY THE ASSOCIATION.
RESPONDENT'S EXHIBITS:
EXHIBIT R1 NIL.
EXHIBIT R1(A) TRUE COPY OF THE OFFICE MEMORANDUM
DATED 25/06/1999.
EXHIBIT R1 (B) TRUE COPY OF THE OFFICE MEMORANDUM
DATED 11/02/2004.
EXHIBIT R1 TRUE COPY OF THE OFFICE MEMORANDUM
DATED 09/11/2006.
EXHIBIT R1 (D) TRUE COPY OF THE LETTER DATED
23/02/2009.
EXHIBIT R1 (E) TRUE COPY OF THE ORDER/PROCEEDINGS
DATED 25/02/2010 ALONG WITH MDRS
(WITHOUT ANNEXURES II TO VII THEREOF) EXHIBIT R1(F) COPY OF ANNEXURE I ATTACHED TO EXT.R1(E).
EXHIBIT R1(G) TRUE COPY OF THE ORDER DATED 28/02/2000 ISSUED BY THE DEPARTMENT OF HEAVY INDUSTRY, GOVERNMENT OF INDIA. O.P.(LC).No.25/17 & con.cases 63 EXHIBIT R1(H) TRUE COPY OF THE OFFICE ORDER NO.5(1)/2016-PE-VIII DATED 08/12/2016 ISSUED BY THE DEPARTMENT OF HEAVY INDUSTRY, GOVERNMENT OF INDIA.
EXHIBIT R1(I) TRUE COPY OF THE CIRCULAR NO. IL/CPD-
1/136/P&R/2009-10 DATED 13/10/2009 ISSUED BY INSTRUMENTATION LIMITED.
EXHIBIT R1(J) TRUE COPY OF THE ORDER DATED 30/10/2017 PASSED BY THE HON'BLE COURT IN RP NO.841/2017 IN WPC NO.2514/2017.
EXHIBIT R1(K) TRUE COPY OF THE STATEMENT FILED BY THE COMPANY AS DIRECTED BY THIS HON'BLE COURT VIDE ORDER DATED 30/10/2017.
EXHIBIT R1(L) TRUE COPY OF THE SETTLEMENT DATED 12/04/2017.
O.P.(LC).No.25/17 & con.cases 64 APPENDIX OF WP(C) 28652/2017 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE VRS SCHEME APPROVED BY THE SECOND RESPONDENT DATED 19.12.2016 EXHIBIT P2 A TRUE COPY OF THE PAY REVISION ORDER OF THE YEAR 1992 EXHIBIT P3 A TRUE COPY OF THE PAY REVISION ORDR OF THE YEAR 1997.
EXHIBIT P4 A TRUE COPY OF THE AWARD DATED 7.10.2016 OF THE TRIBUNAL EXHIBIT P5 A TRUE COPY OF THE MODIFIED DRAFT REHABILITAION SCHEME OF THE BIFR EXHIBIT P6 A TRUE COPY OF THE ORDER DATED 23.2.2009 OF THE DIRECTOR EXHIBIT P7 A TRUE COPY OF THE JUDGMENT DATED 2.1.2014 IN WA NO.401/98 EXHIBIT P8 A TRUE COPY OF THE JUDGMENT IN SLP NO.11892/2014 EXHIBIT P9 A TRUE COPY OF THE JUDGMENT IN REVEIW PETITION NO.2031/2014 EXHIBIT P10 A TRUE COPY OF THE JUDGMENT DATED 7.4.2017 IN WPC NO.34151/2016 EXHIBIT P11 A TRUE COPY OF THE INTERIM ORDER DATED 9.3.2017 WPC NO.8036/2017 RESPONDENT'S/S EXHIBITS:
ANNEXURE-A COPY OF THE ORDER DATED 30.10.2017 IN R.P.NO.627/2017 IN W.P(C) NO.34151/2016 O.P.(LC).No.25/17 & con.cases 65 ANNEXURE-B COPY OF THE ORDER DATED 20.11.2017 IN W.P(C) NO.34151/2016 IN RESPECT OF STATEMENT FURNISHING THE DETAILS REGARDING PAYMENTS MADE AND THE AMOUNTS WHICH ARE NOT ADMITTED ANNEXURE-C COPY OF THE ORDER NO.5(11)/99-PE-VIII DATED 28.2.2000 ISSUED BY THE DEPARTMENT OF HEAVY INDUSTRY, GOVT. OF INDIA ANNEXURE-D COPY OF ANNEXURE-I (MDRS) TO THE ORDER DATED 25.2.2020 PASSED BY THE BIFR ANNEXURE-E COPY OF OFFICE ORDER NO.5(1)/2016-PE-
VIII DATED 8.12.2016 ISSUED BY THE DHI, GOVT. OF INDIA CONVEYING THE DECISION OF THE UNION CABINET OF THE CENTRAL GOVT. TAKEN ON 30.11.2016 ANNEXURE-F COPY OF THE CHART SHOWING DETAILS OF ADMITTED AND NOT ADMITTED PAYMENTS ANNEXURE-G TRUE COPY OF THE OFFICE MEMORANDUM DATED 25.6.1999 ANNEXURE-H TRUE COPY OF THE OFFICE MEMORANDUM DATED 11.2.2004 ANNEXURE-I TRUE COPY OF THE OFFICE MEMORANDUM DATED 9.11.2006 ANNEXURE-J TRUE COPY OF THE LETTER DATED 23.2.2009 ANNEXURE-K TRUE COPY OF THE ORDER/PROCEEDINGS DATED 25.2.2020 ALONGWITH MDRS (WITHOUT ANNEXURES) O.P.(LC).No.25/17 & con.cases 66 APPENDIX OF WP(C) 3107/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE VRS/VSS SCHEME APPROVED BY THE 3RD RESPONDENT DATED 19/12/2016.
EXHIBIT P2 TRUE COPIES OF THE PAY REVISIONS OF 1992.
EXHIBIT P3 TRUE COPIES OF THE PAY REVISIONS OF 1997.
EXHIBIT P4 THE ORDERS ISSUED BY THE 4TH RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE AWARD DATED 07/10/2016 OF THE TRIBUNAL.
EXHIBIT P6 TRUE COPY OF THE MEMORANDUM OF SETTLEMENT DATED 03/08/2009.
EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 02/01/2014 IN WRIT APPEAL NO.401/98.
EXHIBIT P8 TRUE COPIES OF THE JUDGMENT IN SLP NO.11892/2014.
EXHIBIT P9 TRUE COPIES OF THE ORDER DATED 23/09/2014 IN REVIEW PETITION NO.2031/2014.
EXHIBIT P10 TRUE COPY OF THE JUDGMENT DATED 07/04/2017 IN W.P.(C) N.34151/2016.
EXHIBIT P11 TRUE COPY OF THE ORDER NO.GO(MS) NO.52/2018/ID DATED 20/07/2018 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P12 TRUE COPY OF THE LETTER DATED 05/10/2018 ISSUED BY THE 2ND RESPONDENT. O.P.(LC).No.25/17 & con.cases 67 RESPONDENT'S/S EXHIBITS:
EXHIBIT R3(A): TRUE COPY OF THE JUDGMENT DATED 07/04/2017 IN WPC.NO.34151 OF 2016.
EXHIBIT R3 (B): TRUE COPY OF THE ORDER DATED 30/10/2017 PASSED BY THE HON'BLE HIGH COURT IN RP.NO.627 OF 2017 IN WPC.NO.34151 OF 2016 & R.P.NO.841 OF 2017 IN WPC.NO.2514 OF 2017.
EXHIBIT R3(C): TRUE COPY OF THE ORDER DATED 20/11/2017 PASSED BY THE HON'BLE HIGH COURT IN RP.NO.627 OF 2017 IN WPC.NO.34151 OF 2016 & R.P.NO.841 OF 2017 IN WPC.NO.2514 OF 2017.
EXHIBIT R3(D): TRUE COPY OF THE ORDER DATED 18/08/2017 IN OP(LC) NO.25/2017 PASSED BY THE HON'BLE HIGH COURT.
EXHIBIT R3 (E): TRUE COPY OF THE ORDER DATTED 28/09/2017 IN OP(lC).NO.25/2017 PASSED BY THE HON'BLE HIGH COURT.
EXHIBIT R3 (F): TRUE COPY OF HE JUDGMENT DATED 21/12/2018 IN WPC.NO.8036 OF 2017 PASSED BY THE HON'BLE HIGH COURT.
EXHIBIT R3 (G): TRUE COPY OF THE DPE GUIDELINES NO.2(10)/2013-DPE(WC)-GL-XIII/13 DATED 30/04/2013.
O.P.(LC).No.25/17 & con.cases 68 APPENDIX OF WP(C) 10267/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE COMMUNICATION DATED 19.12.2016 OF THE KOTA UNIT OF THE IL COMPANY.
EXHIBIT P2 TRUE COPY OF THE ORDER DATED 20.7.2018 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE LETTER DATED 5.10.2018 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE COMMUNICATION RECEIVED BY ONE OF THE PETITIONER UNDER THE RIGHT TO INFORMATION ACT.
EXHIBIT P5 A CHART SHOWING THE BENEFITS PAID TO AN EMPLOYEE FROM THE TA UNIT AND THAT OF THE PALAKKAD UNIT EXHIBIT P6 TRUE COPY OF THE LIST MAINTAINED BY THE RESPONDENTS SHOWING THE LIST OF EMPLOYEES OF HE 4TH RESPONDENT AS ON 17.9.2014.
RESPONDENT'S/S EXHIBITS:
EXHIBIT R3(a) TRUE COPY OF THE DPE GUIDELINES DATED 30/4/2013.
EXHIBIT R3(b) TRUE COPY OF THE LETTER DATED 23/2/2009 ISSUED BY THE DHI/CENTRAL GOVT.
EXHIBIT R3(c) TRUE COPY OF THE ORDER DATED 30/10/2017 PASSED BY THE HON'BLE HIGH COURT IN RP NO.627 OF 2017 IN WPC NO.34151 OF 2016 AND R.P.841 OF 2017 IN WPC NO.2514 OF 2017 True copy PS to Judge